High Courts12 Oct 1994
Avtar Singh Vs Jai Kaur
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 595 : (1995) 3 RCR(Criminal) 297
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 11 of 54
High Courts12 Oct 1994Dismissed
Shri I.D. Kaushik Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1997) 1 ILR (P&H) 260 : (1995) 109 PLR 24
Constitution of India, 1950 — Article 226, 227, 316(2)Haryana Public Service Commission (Conditions of Service) Regulations, 1972 — Regulation 15
High Courts11 Oct 1994
Jawant Singh Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (1995) 1 LJR 147 : (1994) PLJ 576 : (1995) 1 RRR 35
High Courts11 Oct 1994
Krishna and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 478
Motor Vehicles Act, 1988 — Section 110A
High Courts11 Oct 1994Allowed
Umed Singh Vs Balwan Singh and Another
Punjab And Haryana At Chandigarh · (1995) 110 PLR 208
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17A
High Courts11 Oct 1994
Dr. A.R. Rao Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 43
Motor Vehicles Act, 1988 — Section 110A
High Courts11 Oct 1994
Kanwarjit Singh Vs Pritam Kaur
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 111
High Courts11 Oct 1994
Smt. Padma Jindal and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1995) 2 ACC 604 : (1995) ACJ 648 : (1995) 109 PLR 191
Motor Vehicles Act, 1939 — Section 110A
High Courts11 Oct 1994Allowed
Niranjan Kumar Vs Veena Rani
Punjab And Haryana At Chandigarh · (1995) 110 PLR 200
Hindu Marriage Act, 1955 — Section 13B
High Courts11 Oct 1994
Smt. Krishana and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 474 : (1995) 109 PLR 282
Motor Vehicles Act, 1939 — Section 110A, 110D
High Courts10 Oct 1994
Dr. Harbhajan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 87 : (1995) 2 ILR (P&H) 314 : (1995) 109 PLR 30
Constitution of India, 1950 — Article 243Punjab Municipal Act, 1911 — Section 4, 4(5), 8
High Courts07 Oct 1994Dismissed
Mohan Lal Vs Mohan Singh
Punjab And Haryana At Chandigarh · (1996) 1 CivCC 30 : (1995) 111 PLR 564
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Oct 1994
State of Haryana Vs Gurmesh Bishnoi
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 110 : (1995) 1 RCR(Criminal) 144
High Courts07 Oct 1994
Amrik Singh and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1993) 3 AICLR 904 : (1994) 1 RCR(Criminal) 103
High Courts07 Oct 1994Allowed
Sarjeevan Dhir Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 58 ECR 229 : (1995) 1 RCR(Criminal) 131
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Constitution of India, 1950 — Article 226
High Courts06 Oct 1994Allowed
Parvesh Kumari Bansal Vs Raj Kumar Bansal
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 455 : (1996) 1 DMC 229 : (1995) 1 RCR(Criminal) 223
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 125, 340
High Courts06 Oct 1994
Sunil Kumar Vs Meena Kumari
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 596 : (1995) 3 RCR(Criminal) 25
High Courts06 Oct 1994
Harpal Singh Kashyap Vs Shakuntala
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 669 : (1995) 1 DMC 448 : (1995) 110 PLR 203
Hindu Marriage Act, 1955 — Section 13(B)
High Courts06 Oct 1994
Keshwa Nand, Municipal Commissioner and Others Vs Tejwant Singh and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 162
Punjab General Clauses Act, 1898 — Section 4, 6Punjab Municipal Act, 1911 — Section 12A, 12A , 12B, 12C, 12D
High Courts06 Oct 1994Allowed
Smt. Gurpreet Kaur Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1994) 10 P&H CK 0002