High Courts08 Nov 1994
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 717
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 9 of 54
High Courts08 Nov 1994
Babu Lal Singal and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 71 : (1995) 109 PLR 175
Constitution of India, 1950 — Article 14, 243K, 243ZAHaryana Municipal Corporation Act, 1994 — Section 4(4)Haryana Municipal Corporation Rules, 1994 — Rule 20
High Courts08 Nov 1994
State of Haryana Vs Dheeraj Pahwa
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 398
High Courts08 Nov 1994
Jassa Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) CriLJ 3539 : (1995) 3 RCR(Criminal) 48
Punjab Excise Act, 1914 — Section 61(1)
High Courts07 Nov 1994Allowed
Kuldip Singh Vs Shiv Saran Dass Rakesh Kumar and Others
Punjab And Haryana At Chandigarh · (1997) 117 PLR 572 : (1997) 2 RCR(Rent) 650
East Punjab Urban Rent Restriction Act, 1949 — Section 13, 2
High Courts07 Nov 1994
Niranjan Dass Vs State of Punjab and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 113 : (1995) 109 PLR 186 : (1995) 1 RCR(Civil) 404
Constitution of India, 1950 — Article 14, 226, 311(2)Punjab Municipal Act, 1911 — Section 238
High Courts07 Nov 1994
Amita Baghi and others Vs Tejwinder Singh alias Teji and another
Punjab And Haryana At Chandigarh · (1995) 2 ACC 481 : (1995) ACJ 477
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 140(1)
High Courts07 Nov 1994
Hamir Singh Vs Bhag Singh
Punjab And Haryana At Chandigarh · (1995) 2 RCR(Criminal) 1
High Courts02 Nov 1994
Ram Murti Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 110 PLR 659
Land Acquisition Act, 1894 — Section 23
High Courts02 Nov 1994Dismissed
Des Raj and Others Vs Chanan Mal Newar and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 181
Punjab Security of Land Tenures Rules, 1956 — Rule 6
High Courts02 Nov 1994Dismissed
Vijay Prakash Vs General Manager, Haryana Roadways Depot and Another
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 1039 : (1995) 109 PLR 231
Industrial Disputes Act, 1947 — Section 33(2)
High Courts01 Nov 1994
Shero Devi and Others Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1996) 1 ACC 100
High Courts01 Nov 1994
Shero Devi Vs Vijay Kumar
Punjab And Haryana At Chandigarh · (1995) ACJ 681 : (1995) 109 PLR 541
Motor Vehicles Act, 1939 — Section 110A
High Courts01 Nov 1994Dismissed
Lal Chand and Others Vs Kishan Murari Goel and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 512 : (1995) 1 RCR(Rent) 274
Civil Procedure Code, 1908 (CPC) — Section 115Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 115(6)
High Courts31 Oct 1994
Rupinder Kumar Vs Milkha Singh and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 610
High Courts31 Oct 1994Dismissed
Punjab State Seeds Corporation Vs Labour Court and Another
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 333 : (1995) 109 PLR 574
Industrial Disputes Act, 1947 — Section 2, 25F
High Courts31 Oct 1994
Sawindero alias Sawinder Kaur Vs Banso
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 636
High Courts28 Oct 1994Allowed
Sh. Jaswant Singh and Others Vs Financial Commissioner Revenue Govt. of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 180
Constitution of India, 1950 — Article 226, 227
High Courts28 Oct 1994
State of Punjab Vs Balwant Singh
Punjab And Haryana At Chandigarh · (1995) 1 CurLJ 253 : (1995) 2 RCR(Criminal) 239
High Courts28 Oct 1994
M/s. Varsha Spinning Mills Ltd. Vs State of Haryana and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 195 : (1995) 109 PLR 600
Haryana Rural Development Rules, 1987 — Rule 3(12)Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 30(2)Punjab Agricultural Produce Markets Act, 1961 — Section 23, 43