High Courts05 Oct 1994Dismissed
Pricella Prim Widow Vs Bashir Masih
Punjab And Haryana At Chandigarh · (1995) 110 PLR 199 : (1995) 1 RCR(Criminal) 672
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 12 of 54
High Courts05 Oct 1994
Archana Estate and Construction Private Limited Vs Roshan Lal
Punjab And Haryana At Chandigarh · (1995) 109 PLR 391
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 4
High Courts05 Oct 1994
Jagdish Chand Vs Labour Commissioner and Others
Punjab And Haryana At Chandigarh · (1995) 2 LLJ 410 : (1995) 109 PLR 581
Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 29, 33, 33C(2)
High Courts05 Oct 1994
Hasamuddin and anr. Vs Secretary to Government Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 173 : (1994) 3 RCR(Criminal) 652 : (1995) 1 RCR(Criminal) 258
High Courts05 Oct 1994Dismissed
Pricella Prim Vs Bashir Masih
Punjab And Haryana At Chandigarh · (1995) 2 DMC 301
Constitution of India, 1950 — Article 226Guardians and Wards Act, 1890 — Section 25
High Courts04 Oct 1994
Nagina Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 143
High Courts04 Oct 1994
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 85 : (1995) 2 RCR(Criminal) 303
High Courts04 Oct 1994
U.T.Chandigarh Administration Vs Anil Rishi
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 225
High Courts04 Oct 1994
Piara Lal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 302
High Courts03 Oct 1994
Rajinder Verma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 106 : (1995) 1 CurLJ 262 : (1995) 1 RCR(Criminal) 185
High Courts03 Oct 1994
Vikram Bhargav Vs Ashish Pal Khatri
Punjab And Haryana At Chandigarh · (1995) 1 CCC 259 : (1995) 1 CivCC 259 : (1984) 2 DCR 311 : (1995) ISJ 76 : (1995) 1 LJR 552 : (1995) 3 RCR(Criminal) 24 : (1995) 1 RCR(Criminal) 596
High Courts03 Oct 1994
Deepak Gudwani Vs Union of India and others
Punjab And Haryana At Chandigarh · AIR 1995 P&H 78
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 47 Rule 1, 151, 2.4Constitution of India, 1950 — Article 14, 226
High Courts03 Oct 1994
Old Trust of Sarai Jagiri Mal, Garashankar Vs Sat Pal Soni
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 271
High Courts03 Oct 1994
Ajit Singh and Others Vs The Ludhiana Improvement Trust and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 604
Constitution of India, 1950 — Article 226, 227Land Acquisition Act, 1894 — Section 23Punjab Town Improvement Act, 1922 — Section 36
High Courts01 Oct 1994Allowed
Balwinder Singh Vs Manjit Kaur
Punjab And Haryana At Chandigarh · (1994) 1 DMC 435
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts30 Sept 1994
HARPHOOL SINGH Vs INCOME TAX SETTLEMENT COMMISSION and Others
Punjab And Haryana At Chandigarh · (1996) 130 CTR 54
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 245C
High Courts30 Sept 1994
HARPHOOL SINGH Vs Income Tax SETTLEMENT COMMISSION AND OTHERS.
Punjab And Haryana At Chandigarh · (1995) 130 CTR 54 : (1995) 215 ITR 216
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 245C
High Courts30 Sept 1994
Harbans Singh Khipal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 23 : (1995) 1 RCR(Criminal) 125
High Courts30 Sept 1994
Sat Pal Vs State of Haryana
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 140
High Courts30 Sept 1994
Virsa Singh Vs Joint Secretary to Government of India
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 123