High Courts24 Aug 1994
Rupinder Singh Guram Vs State of Punjab and anothers
Punjab And Haryana At Chandigarh · AIR 1995 P&H 99 : (1995) 110 PLR 544 : (1994) 4 RCR(Civil) 630
Constitution of India, 1950 — Article 14, 15, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 19 of 54
High Courts24 Aug 1994Dismissed
Makhan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1996) 1 DMC 172 : (1995) 1 RCR(Criminal) 226
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B
High Courts24 Aug 1994
Sahiba Chadha Vs Union Territory and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 606
High Courts23 Aug 1994Dismissed
Hakam Dev Vs Tek Chand and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 451 : (1994) 2 RCR(Rent) 654
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts23 Aug 1994Dismissed
Tek Chand Vs Beli Ram
Punjab And Haryana At Chandigarh · (1995) 2 CivCC 634 : (1994) 108 PLR 440 : (1994) 2 RCR(Rent) 637
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)
High Courts23 Aug 1994Dismissed
Hem Raj Vs Ramesh Kumar Khosla
Punjab And Haryana At Chandigarh · (1994) 108 PLR 374 : (1994) 2 RCR(Rent) 462
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13A
High Courts23 Aug 1994
Surinder Singh Arora Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 50
High Courts23 Aug 1994
Sakattar Singh Vs Secretary, Government of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 352 : (1994) 3 RCR(Criminal) 438
High Courts22 Aug 1994Dismissed
Piara Singh Vs Smt. Kaushalya Devi Geora and Others
Punjab And Haryana At Chandigarh · (1995) ACJ 926 : (1995) 109 PLR 86
Motor Vehicles Act, 1939 — Section 95, 95(2)(1)
High Courts22 Aug 1994
Ajit Singh Vs Surinder Kaur
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 560 : (1995) 1 DMC 211
Hindu Marriage Act, 1955 — Section 13B(2)
High Courts22 Aug 1994
Harjinder Singh alias Bhoolu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 157 : (1994) 3 RCR(Criminal) 472
High Courts22 Aug 1994
Kaka Singh @ Karam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 353
High Courts22 Aug 1994
Piara Singh Vs Kaushalya Devi and Others
Punjab And Haryana At Chandigarh · (1996) 1 ACC 274
Motor Vehicles Act, 1988 — Section 95, 95(2)
High Courts19 Aug 1994Dismissed
Puran Chand Vs Munna Lal
Punjab And Haryana At Chandigarh · (1994) 108 PLR 481 : (1994) 2 RCR(Rent) 631
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)
High Courts19 Aug 1994
Balbir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 2 AICLR 177 : (1994) 3 RCR(Criminal) 486
High Courts19 Aug 1994Allowed
The Karnal Central Cooperative Societies Bank Ltd. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 2 ILR (P&H) 211 : (1995) 109 PLR 102
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts19 Aug 1994
Balwinder Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (1995) 3 AICLR 263 : (1995) 3 RCR(Criminal) 355
High Courts18 Aug 1994
Court on its Own Motion Vs Sh. N.S. Kanwar
Punjab And Haryana At Chandigarh · (1995) CriLJ 1261 : (1995) 2 ILR (P&H) 35 : (1995) 109 PLR 106 : (1995) 1 RCR(Criminal) 201
Contempt of Courts Act, 1971 — Section 2
High Courts18 Aug 1994Dismissed
Punjab National Bank Vs Bareja Knipping Fasteners Ltd. and Others
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 176 : (2001) 103 CompCas 958 : (1995) 109 PLR 75
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts18 Aug 1994Allowed
Ram Diya Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1994) 108 PLR 413
Industrial Disputes Act, 1947 — Section 10