High Courts18 Aug 1994
Madan Lal Girdhar Vs Union of India
Punjab And Haryana At Chandigarh · (1994) 3 AICLR 342 : (1994) 3 RCR(Criminal) 478
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1994
1,069 judgments · page 20 of 54
High Courts18 Aug 1994
State of Punjab Vs Harpal Singh
Punjab And Haryana At Chandigarh · (1994) 2 CurLJ 548 : (1994) 3 RCR(Criminal) 340
High Courts18 Aug 1994
Laiq Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1997) 1 PLJ 1
High Courts18 Aug 1994
Mona Jain Vs Sanjeev Jain
Punjab And Haryana At Chandigarh · (1995) 110 PLR 568
Hindu Marriage Act, 1955 — Section 13B, 13B(2)
High Courts18 Aug 1994Allowed
Gulshan Rai Vs Darshan Lal
Punjab And Haryana At Chandigarh · (1995) 1 CivCC 55 : (1995) 84 CompCas 445 : (1994) 3 RCR(Criminal) 499 : (1994) 3 RCR(Criminal) 500
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Aug 1994Dismissed
State of Haryana Vs Hawa Singh
Punjab And Haryana At Chandigarh · (1995) 110 PLR 571
Land Acquisition Act, 1898 — Section 23, 23(1), 23(2), 28
High Courts17 Aug 1994
Hardeep Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 RCR(Criminal) 136
High Courts17 Aug 1994Allowed
Indira Vs Balbir Singh
Punjab And Haryana At Chandigarh · (1996) 1 DMC 504 : (1995) 110 PLR 338
Hindu Marriage Act, 1955 — Section 13(2), 5
High Courts16 Aug 1994Allowed
Abnash Chander and Another Vs Abhimany Ansal and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 453
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Aug 1994Dismissed
Vinod Walia and Another Vs Krishan Gopal and Another
Punjab And Haryana At Chandigarh · (1995) 109 PLR 390
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Aug 1994Allowed
Sukhwinder Kaur and Others Vs Punjab Roadways and Another
Punjab And Haryana At Chandigarh · (1995) 1 LLJ 958 : (1994) 108 PLR 267
Industrial Disputes Act, 1947 — Section 10
High Courts12 Aug 1994
Bharat Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 99
Constitution of India, 1950 — Article 226, 227Haryana General Sales Tax Act, 1973 — Section 37, 38
High Courts11 Aug 1994Allowed
Veena Rani Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 364 : (1994) 2 RCR(Rent) 632
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10East Punjab Urban Rent Restriction Act, 1949 — Section 13, 15(5)
High Courts11 Aug 1994
Subhash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 489
High Courts11 Aug 1994
Baljinder Kaur Vs Karnail Singh
Punjab And Haryana At Chandigarh · (1995) 109 PLR 542
Constitution of India, 1950 — Article 226
High Courts10 Aug 1994Allowed
Parkash Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 109 PLR 613 : (1994) 3 RCR(Criminal) 490
Northern India Canal and Drainage Act, 1873 — Section 31
High Courts10 Aug 1994
Nachhatar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1995) 1 AICLR 46 : (1994) 3 RCR(Criminal) 473
High Courts10 Aug 1994
Yogesh Sood Vs State of Punjab
Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 394
High Courts09 Aug 1994
Surinder Pal Vs Punjab Public Service Commission and Others
Punjab And Haryana At Chandigarh · (1994) 108 PLR 401
Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 1994
Parkash Wanti (Deceased) through L.Rs. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1995) 109 PLR 710