COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1994

1,069 judgments · page 22 of 54

High Courts29 Jul 1994Allowed

Kamlesh and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (1995) 1 DMC 115

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13B, 9Penal Code, 1860 (IPC) — Section 34, 498A

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High Courts28 Jul 1994Allowed

Gurdev Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (1995) CriLJ 254

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 44Penal Code, 1860 (IPC) — Section 324

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High Courts28 Jul 1994

Yashpal Vs State of Punjab

Punjab And Haryana At Chandigarh · (1994) 3 RCR(Criminal) 451

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High Courts27 Jul 1994Dismissed

Haryana Housing Board Vs The Haryana Housing Board's Employees' Union and Another

Punjab And Haryana At Chandigarh · (1994) 108 PLR 371

Haryana Housing Board Act, 1971 — Section 3(3)Payment of Bonus Act, 1965 — Section 32(IV)

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High Courts27 Jul 1994Dismissed

The New India Assurance and Co. Ltd. Vs Smt. Bhagwanti and Others

Punjab And Haryana At Chandigarh · (1995) ACJ 881 : (1994) 108 PLR 378

Motor Vehicles Act, 1939 — Section 110AA

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High Courts27 Jul 1994

New India Assurance and Co. Ltd. Vs Bhagwanti and Others

Punjab And Haryana At Chandigarh · (1995) 1 ACC 577

Motor Vehicles Act, 1988 — Section 110A

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High Courts26 Jul 1994Dismissed

The Oriental Insurance Company Ltd. Vs Kastura and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 553

Motor Vehicles Act, 1939 — Section 103A

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High Courts26 Jul 1994Allowed

Shri Avtar Krishan Puri, Managing Director, Devi Dass Gopal Krishan Limited and Others Vs Shri R.L. Sharma and Others

Punjab And Haryana At Chandigarh · (1994) 108 PLR 117

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11

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High Courts26 Jul 1994

Anoop Singh Vs The Secretary to Government of Punjab and Others

Punjab And Haryana At Chandigarh · (1994) 48 ECC 18 : (1994) 3 RCR(Criminal) 374

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 3Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 104

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High Courts26 Jul 1994Allowed