High Courts26 Jul 1988Dismissed
Anil Kumar Vs Ranbir Singh
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0001
Specific Relief Act, 1877 — Section 9
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 31 of 50
High Courts25 Jul 1988Dismissed
Miss Seema Kataria Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0071
High Courts25 Jul 1988Dismissed
Parbhat Talkies and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 93 : (1989) 73 STC 249
Constitution of India, 1950 — Article 14
High Courts25 Jul 1988Allowed
Satgur Oil Mills and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 175 : (1989) 73 STC 341
Haryana General Sales Tax Act, 1973 — Section 13(1)
High Courts25 Jul 1988
Wazir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 345
High Courts25 Jul 1988
Kishan Chand Gupta Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 487
High Courts25 Jul 1988Allowed
Gurnam Singh Vs Gram Panchayat Village Mangoli and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0011
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts22 Jul 1988
Gomti Devi Vs Kalka Co-operative House Building Society Ltd.and ors.
Punjab And Haryana At Chandigarh · (1988) PLJ 416 : (1988) 2 RRR 417
High Courts22 Jul 1988
Mehar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 502 : (1988) 2 RCR(Criminal) 405
High Courts22 Jul 1988
Rekha Mothsara Vs Ram Phal and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 265 : (1989) ACJ 929
High Courts21 Jul 1988Allowed
Charanjit Kaur and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0080
High Courts21 Jul 1988
State of Punjab and Another Vs Smt. Sushila Devi and Others
Punjab And Haryana At Chandigarh · (1990) 2 ACC 586
High Courts21 Jul 1988Allowed
Pavittar Singh Vs Jaswant Kaur
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0061
High Courts21 Jul 1988
Lakhwinder Singh @ Lakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 483 : (1988) 2 RCR(Criminal) 244
High Courts21 Jul 1988Dismissed
Dharam Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1990) 97 PLR 608
Motor Vehicles Act, 1939 — Section 110A
High Courts21 Jul 1988Allowed
Charanjit Kaur and Others Vs Union of India (UOI) and Another
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0024
High Courts21 Jul 1988
Union of India Vs Ram Singh
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0002
Land Acquisition Act, 1894 — Section 4
High Courts19 Jul 1988Dismissed
Paras Ram Vs Salig Ram (Died) his L.Rs. and others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 663
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts19 Jul 1988Dismissed
Mukhtiar Singh Vs Sarwan Singh and another
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0075
Criminal Procedure Code, 1973 (CrPC) — Section 182
High Courts19 Jul 1988
Satish Kumar Vs Zile Singh and Another
Punjab And Haryana At Chandigarh · (1989) 1 ACC 369 : (1989) ACJ 1053 : (1988) 94 PLR 664