High Courts12 Jul 1988
Naresh Inder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 489
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 33 of 50
High Courts12 Jul 1988Dismissed
Surta Vs Chandgi
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0020
High Courts11 Jul 1988Dismissed
Kaushalya Devi and Others Vs Karam Chand Munjal
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 87 : (1989) 2 RCR(Rent) 276
High Courts11 Jul 1988Allowed
Gurdev Singh and Another Vs Smt. Shanti and Others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0066
Evidence Act, 1872 — Section 71
High Courts11 Jul 1988
Kishanveer Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 477 : (1988) 2 RCR(Criminal) 223
High Courts11 Jul 1988Dismissed
Smt. Daljit Kaur Vs Smt. Rukman and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 89
High Courts11 Jul 1988Dismissed
Daljit Kaur Vs Rukman and Others
Punjab And Haryana At Chandigarh · (1989) CivCC 5 : (1989) 1 ILR (P&H) 89 : (1988) 2 RCR(Rent) 650 : (1989) 1 RCR(Rent) 394
High Courts08 Jul 1988Dismissed
Bhag Singh and others Vs Major Daljit Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0010
High Courts30 Jun 1988
Kulwant Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 229
High Courts24 Jun 1988
Shahid Anis Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 346
High Courts22 Jun 1988
Ladwa Cane Growers Co-op. Society Ltd., Ladwa Vs Registrar, Co-op.Societies Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) PLJ 468 : (1988) 2 RRR 470
High Courts20 Jun 1988
H.C.Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 340
High Courts17 Jun 1988
Hakam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 405 : (1988) 2 CurLJ 241 : (1988) 2 RCR(Criminal) 350
High Courts14 Jun 1988
Miss Padimini Devi Ahluwalia, PCS Land Acquisition Collector, Improvement Trust, Ludhiana Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0002
Constitution of India, 1950 — Article 226, 227
High Courts13 Jun 1988
Mohinder Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 338
High Courts10 Jun 1988Dismissed
Smt. Daljit Kaur and Another Vs Municipal Corporation of Amritsar and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 159
Land Acquisition Act, 1894 — Section 17, 23(2), 4, 5APunjab Municipal Corporation Act, 1976 — Section 170, 171
High Courts10 Jun 1988
Mohinder Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 37
High Courts09 Jun 1988Allowed
Ajmer Singh Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Jun 1988Dismissed
Jaibir Singh Vs Suraj Bhan and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0006
Penal Code, 1860 (IPC) — Section 304, 34
High Courts08 Jun 1988
Bhura Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 663