High Courts19 Jul 1988
Ram Phal Vs Krishna Makkar and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 205
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 32 of 50
High Courts19 Jul 1988Allowed
Zora Singh Vs Dalip Kaur and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 68 : (1989) 66 CompCas 849 : (1990) 97 PLR 558
Motor Vehicles Act, 1939 — Section 96(2)
High Courts19 Jul 1988Dismissed
Bishan Dass and others Vs The Municipal Committee, Samalkha and another
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0059
High Courts19 Jul 1988
Gian Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 238
High Courts19 Jul 1988Dismissed
Surjan Singh Vs M/s Hamdarad Foundary and Workshop, East Mohan Nagar, Amritsar
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 529
High Courts18 Jul 1988Allowed
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 ILR (P&H) 132
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 3, 7
High Courts18 Jul 1988Allowed
Sadhu Singh Vs Balwant Raj and Gram Panchayat of Village Barri Bassi
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0055
High Courts18 Jul 1988
Bawa Dass Vs Registrar Co-operative Societies and ors.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 404 : (1988) PLJ 555 : (1988) 2 RRR 491
High Courts18 Jul 1988
Norang Vs Harde Ram and ors.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1157 : (1988) 2 RCR(Criminal) 484
High Courts18 Jul 1988
Kulwant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 247
High Courts18 Jul 1988
Bhupinder Singh Vs Primary Land Mortgage Bank, Hoshiarpur
Punjab And Haryana At Chandigarh · (1990) ISJ 43 : (1989) PLJ 66 : (1991) 1 RRR 273
High Courts18 Jul 1988
Ram Phal Vs Krishna Makkar and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 222 : (1989) ACJ 1126 : (1988) 94 PLR 561
High Courts18 Jul 1988Dismissed
State of Punjab Vs Mehar Devi and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 351 : (1990) ACJ 274
High Courts15 Jul 1988
Devi Sahai Vs Municipal Committee, Narnaul
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0078
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts15 Jul 1988Allowed
Devi Sahai Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0058
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 18 Rule 2(4), Order 18 Rule 3A
High Courts15 Jul 1988
Sohan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 728 : (1988) 2 PLR 397 : (1988) 2 RCR(Criminal) 272
High Courts13 Jul 1988Dismissed
M/s Today Stationers and Gift Centre, Chandigarh and others Vs Gurdev Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0074
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2
High Courts13 Jul 1988Dismissed
Union of India and another Vs M/s Amarnath Aggarwal Construction Private Ltd.
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0057
Arbitration Act, 1940 — Section 8(2)
High Courts13 Jul 1988Dismissed
Mrs. Raj Mohini Sethi Vs Motor Accidents Claims Tribunal and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 17 : (1989) ACJ 154 : (1989) 65 CompCas 564
Motor Vehicles Act, 1939 — Section 110C(2A), 96(2)
High Courts12 Jul 1988
Satya Swami and others Vs The Collector, (Deputy Commissioner) Kapurthala and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0072
Land Acquisition Act, 1894 — Section 4