High Courts29 Jul 1988Allowed
The Gram Panchayat Village Bashamberpura Vs Sardara Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0004
Punjab Village Common Lands (Regulation) Act, 1961 — Section 4
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 30 of 50
High Courts28 Jul 1988Allowed
Sanjeev Seth and others Vs Rajinder Thakar and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts28 Jul 1988Dismissed
Tehal Singh Vs Ajit Singh
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0069
High Courts28 Jul 1988Dismissed
Ajaib Singh Vs Gurbakhash Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0051
Limitation Act, 1963 — Article 54
High Courts28 Jul 1988Dismissed
Gurdev Kaur and Another Vs Mehar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 324 : (1989) 2 ILR (P&H) 375 : (1990) 97 PLR 334 : (1989) 2 RCR(Rent) 625
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3AEvidence Act, 1872 — Section 40, 41, 42, 44Registration Act, 1908 — Section 17(1), 17(2)
High Courts28 Jul 1988
Tej Singh and others Vs Jagrup Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0018
High Courts28 Jul 1988Dismissed
Mst. Jangir Kaur Vs Ajaib Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0017
High Courts27 Jul 1988
Abbey Singh and Ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 243
High Courts27 Jul 1988
Karam Chand Vs Union of India and ors.
Punjab And Haryana At Chandigarh · (1988) PLJ 507 : (1988) 2 RRR 559
High Courts27 Jul 1988Dismissed
Punjab State Vs Gurbachan Singh and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 42
Land Acquisition Act, 1896 — Section 18, 23(1), 23(1A), 23(2), 28
High Courts27 Jul 1988Dismissed
Gurcharan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0014
Punjab Gram Panchayat Act, 1952 — Section 102(4)
High Courts27 Jul 1988Dismissed
Punjab State Vs Gurbachan Singh and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 42
Land Acquisition Act, 1894 — Section 4
High Courts27 Jul 1988Dismissed
Gurcharan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 18
Punjab Gram Panchayat Act, 1952 — Section 102(4), 102(6)
High Courts26 Jul 1988Allowed
Atma Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 14
Punjab Municipal Act, 1911 — Section 63
High Courts26 Jul 1988Allowed
Atma Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 14
Punjab Municipal Act, 1911 — Section 63, 64, 65, 66, 67
High Courts26 Jul 1988
Jagdish Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 731 : (1988) 2 RCR(Criminal) 337
High Courts26 Jul 1988Dismissed
Anil Kumar and Others Vs Ranbir Singh
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Section 35ASpecific Relief Act, 1963 — Section 15, 9
High Courts26 Jul 1988
Mangat Ram Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 349
Penal Code, 1860 (IPC) — Section 498A
High Courts26 Jul 1988Dismissed
Charanji Lal Vs Dev Raj Kalra
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts26 Jul 1988Dismissed
Harbans Singh and others Vs Bhajan Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0005
Easements Act, 1882 — Section 13