High Courts02 Aug 1988Dismissed
Ravinder Vs Deputy Commissioner and Others
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 22
Haryana Municipal Election Rules, 1978 — Rule 75, 75(1), 78, 79
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 29 of 50
High Courts02 Aug 1988
Suraj Bhan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0123
Land Acquisition Act, 1894 — Section 18
High Courts02 Aug 1988Dismissed
Sukhvinder Singh and others Vs Mohar Singh and another
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0113
High Courts02 Aug 1988
Balbir Singh Vs State of Haryana ,
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 136
High Courts02 Aug 1988
Jagdev Singh Vs Chand Kaur and another
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0029
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts02 Aug 1988Dismissed
Niranjan Lal (Dead) Vs Chhotey Lal
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 132
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts02 Aug 1988
Baldev Raj Vs Dharmo Rani and others
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0011
High Courts01 Aug 1988
Gurnam Singh Vs The District Development Officer (Collector) Patiala and another
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0136
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts01 Aug 1988Allowed
Union of India Vs Rama Devi and others
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0134
High Courts01 Aug 1988
Baba Gurdial Singh Vs Kulwant Singh (deceased) through his legal representative
Punjab And Haryana At Chandigarh · (1989) PLJ 346 : (1988) 2 PLR 459 : (1988) 2 RRR 563
High Courts01 Aug 1988Allowed
Bawa Gurdial Singh Vs Kulwant Singh (Deceased) through his Legal Representative Jathedar Bishan Singh
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0021
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts01 Aug 1988Allowed
Union of India (UOI) Vs Rama Devi and Others
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0006
High Courts29 Jul 1988
Partap Singh Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 364
High Courts29 Jul 1988
Kidar Singh alias Kidara Vs Karam Singh
Punjab And Haryana At Chandigarh · (1989) PLJ 156 : (1989) 1 RRR 304
High Courts29 Jul 1988
Maruti Ltd. (In Liquidation) and Another Vs M.H. Tractor and Automobiles Corporation and Another
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 59 : (1988) 94 PLR 312
Companies Act, 1956 — Section 446
High Courts29 Jul 1988
Dev Rattan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) CriLJ 1044 : (1989) 1 ILR (P&H) 47 : (1988) 94 PLR 603 : (1988) 2 RCR(Criminal) 554
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 238, 239, 240
High Courts29 Jul 1988
Gram Panchayat Village Bashamberpura Vs Sardara Singh and Another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 97
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 15, 23A, 44Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2, 4, 5, 7
High Courts29 Jul 1988Dismissed
Thakar Singh and others Vs Inder Singh and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0021
Specific Relief Act, 1963 — Section 16(c)
High Courts29 Jul 1988
Smt. Devi Vs Daya Ram and others
Punjab And Haryana At Chandigarh · (1988) 07 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1
High Courts29 Jul 1988
Shri Sham Lal Sajdesh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 176 ITR 190