High Courts11 Aug 1988Allowed
Joginder Singh Vs Jawala Singh
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0043
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 27 of 50
High Courts11 Aug 1988
Pardeep Kumar and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 477
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts10 Aug 1988Dismissed
Hari Chand Jhulka Vs Kartar Singh
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0138
High Courts10 Aug 1988
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 431
High Courts10 Aug 1988
Jasbir Singh Sandhu Vs Gurbinder Kaur
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0098
High Courts10 Aug 1988
Balwant Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 854 : (1988) 2 RCR(Criminal) 431
High Courts10 Aug 1988
Ranbir Singh Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 860 : (1988) 2 RCR(Criminal) 435
High Courts10 Aug 1988
Gurmej Kaur Vs Balbir Kaur
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 1027 : (1988) 2 CurLJ 623 : (1988) 2 RCR(Criminal) 399
High Courts10 Aug 1988
Jagjit Singh Kang Vs Shakuntla Verma
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 155
High Courts10 Aug 1988Allowed
Vijay Brothers and Others Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (1989) 19 ECC 1 : (1989) 22 ECR 430 : (1989) 40 ELT 51 : (1989) 1 ILR (P&H) 321 : (1990) 76 STC 375
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 10, 11, 12, 128, 13Limitation Act, 1963 — Section 14(2), 29(2)
High Courts10 Aug 1988
Kanta Kathiala and Another Vs Haryana Roadways
Punjab And Haryana At Chandigarh · (1989) 2 ACC 211 : (1989) ACJ 331 : (1989) 95 PLR 197
High Courts10 Aug 1988
Ramji Dass Dhingra Vs Harbhajan Singh and others
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0018
Constitution of India, 1950 — Article 227
High Courts10 Aug 1988
Usaf and another Vs The Collector Urban Estate Land Acquisition, Urban Development Punjab
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0008
Land Acquisition Act, 1894 — Section 18
High Courts09 Aug 1988
Mst. Maina Devi and another Vs Ved Parkash and another
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0139
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts09 Aug 1988
Rajbir Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 440
High Courts08 Aug 1988Dismissed
Ram Lakhan Singh Vs The Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 261 : (1995) 3 LLJ 810
Industrial Disputes Act, 1947 — Section 2, 25B, 25F
High Courts08 Aug 1988Allowed
Darshan Singh Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 299
Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts08 Aug 1988
Joginder Singh and Others Vs Director, Consolidation of Holdings, Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 234 : (1989) 1 ILR (P&H) 64
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42Punjab Village Common Lands (Regulation) Act, 1961 — Section 2
High Courts08 Aug 1988
Major Jagir Singh Vs Chhabila
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 362
High Courts08 Aug 1988
Ram Richpal, Capt. (Retd.) Vs Gram Panchayat of Village Teekli
Punjab And Haryana At Chandigarh · (1989) PLJ 121 : (1989) 1 RRR 324