High Courts18 Aug 1988
Rattan Vs Ram Saroop
Punjab And Haryana At Chandigarh · (1989) PLJ 7 : (1989) 1 RRR 484
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 26 of 50
High Courts18 Aug 1988
Punjab Tourism Development Corporation Ltd. and another Vs Sh. Ved Parkash
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0145
High Courts18 Aug 1988Allowed
Hans Raj Puri Vs Haryana State
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0122
High Courts18 Aug 1988
Gurmeet Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 987 : (1988) 2 RCR(Criminal) 490
High Courts18 Aug 1988
Municipal Committee, Rupnagar Vs Puran Chand Gulshan Kumar and ors.
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 304 : (1989) 1 RCR(Criminal) 427
High Courts18 Aug 1988
Amarjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 2 RCR(Criminal) 362
High Courts18 Aug 1988
Ram Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 17 : (1989) ACJ 1048
High Courts17 Aug 1988
Wazir Chand and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 289
High Courts17 Aug 1988
United India Insurance Co. Ltd. and Another Vs Swaran Singh and Another
Punjab And Haryana At Chandigarh · (1989) 1 ACC 311 : (1989) ACJ 203 : (1989) 95 PLR 159
High Courts16 Aug 1988
Ram Chander Vs Jatish Chander
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0144
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts16 Aug 1988Dismissed
Krishan Lal and Another Vs Shakuntla Devi and Others
Punjab And Haryana At Chandigarh · (1989) ACJ 232
High Courts16 Aug 1988
State of Haryana Vs Gayasu
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 541
High Courts16 Aug 1988
Surjit Kaur Vs Darshan Singh and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 180 : (1989) ACJ 335
High Courts16 Aug 1988Dismissed
Krishan Lal and others Vs Shakuntla Devi and others
Punjab And Haryana At Chandigarh · (1989) ACJ 232
High Courts12 Aug 1988
Bimla Devi Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 AICLR 456 : (1989) 1 RCR(Criminal) 65
High Courts12 Aug 1988
Ajmer Singh and anr. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0081
High Courts11 Aug 1988Allowed
Kishori Lal Vs Hari Chand
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Rent) 277 : (1989) 1 RCR(Rent) 547
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 4
High Courts11 Aug 1988
Ude Ram and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1990) 2 LJR 352 : (1989) PLJ 430 : (1989) 2 RRR 139
High Courts11 Aug 1988
Parduman Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 847 : (1988) 2 RCR(Criminal) 423
High Courts11 Aug 1988
Samunder Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 976 : (1988) 2 RCR(Criminal) 392