High Courts23 Aug 1988
Commissioner of Income Tax Vs Metal Products of India
Punjab And Haryana At Chandigarh · (1989) 176 ITR 215
Income Tax Act, 1961 — Section 254, 254(2), 256
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 25 of 50
High Courts23 Aug 1988
Commissioner of Income Tax Vs Sunder Dass Setia C and P Factory
Punjab And Haryana At Chandigarh · (1989) 176 ITR 298
Finance (No. 2) Act, 1980 — Section 80J(1A)Income Tax Act, 1961 — Section 154, 256, 80J
High Courts23 Aug 1988
Balbir Vs Jagdev Singh and others
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0017
Limitation Act, 1963 — Section 5
High Courts23 Aug 1988Allowed
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 268
High Courts23 Aug 1988Allowed
Ajit Singh Vs Sajjan Singh and others
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0009
Evidence Act, 1872 — Section 74(2)
High Courts22 Aug 1988
Gupta Medical Store Vs Transport Corporation of India Pvt. Ltd. and Another
Punjab And Haryana At Chandigarh · (1990) 2 ACC 544
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts22 Aug 1988Allowed
Hans Raj and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0106
High Courts22 Aug 1988
Inder Mohan Aggarwal (HUF) Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1989) 178 ITR 210
Income Tax Act, 1961 — Section 256(2)
High Courts22 Aug 1988Dismissed
Gurcharan Singh and Others Vs Punjab State Electricity Board, Patiala and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 127
Transfer of Property Act, 1882 — Section 41
High Courts22 Aug 1988
Gian Chand Luthra Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 985
High Courts22 Aug 1988
Hari Singh and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 610
High Courts22 Aug 1988
Pritpal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 AICLR 978 : (1988) 2 RCR(Criminal) 474
High Courts22 Aug 1988
Hardial Singh Sidhu Vs State of Punjab and anothers
Punjab And Haryana At Chandigarh · (1989) 1 CurLJ 206 : (1989) PLJ 68 : (1989) 1 RRR 108
High Courts22 Aug 1988
Mehar Singh and Another Vs Mohinder and Others
Punjab And Haryana At Chandigarh · (1989) 2 ACC 284
High Courts22 Aug 1988Allowed
R.L. Gupta Vs Swai Ram (deceased) represented by L.R.'s
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0031
High Courts22 Aug 1988Dismissed
Archana Saxena Vs Maharshi Dayanand University, Rohtak and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 189 : (1989) 1 ILR (P&H) 271
Constitution of India, 1950 — Article 226
High Courts22 Aug 1988Dismissed
Bhagwan Dass Vs The State
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0003
Land Acquisition Act, 1894 — Section 18
High Courts22 Aug 1988Allowed
Nirmal Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1989) 2 ACC 539 : (1990) ACJ 394
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts19 Aug 1988
Shakunt and Others Vs Lal Singh and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 288 : (1989) ACJ 983
High Courts19 Aug 1988Allowed
Piara Singh Vs Satwant Kaur and others
Punjab And Haryana At Chandigarh · (1988) 08 P&H CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 482