High Courts02 Jun 1988
Balwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 338
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 35 of 50
High Courts02 Jun 1988Dismissed
Lachhman Dass and others Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0003
Land Acquisition Act, 1894 — Section 4
High Courts01 Jun 1988Dismissed
Aruna Trust Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0041
Land Acquisition Act, 1894 — Section 18, 4
High Courts01 Jun 1988Allowed
Amarjit Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0040
Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts01 Jun 1988Dismissed
Dharampal Singh and Others Vs Smt. Jasma Devi, M.L.A.
Punjab And Haryana At Chandigarh · AIR 1989 P&H 64
Constitution of India, 1950 — Article 311Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 21
High Courts01 Jun 1988
Gurdial Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 651
High Courts01 Jun 1988
Sardar Singh @ Sardara Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 285
High Courts01 Jun 1988
Karam Singh Vs Superintendent Canal Officer, Sirhind Canal and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 277 : (1988) 94 PLR 254
Northern India Canal and Drainage (Amendment) Act, 1874 — Section 30Northern India Canal and Drainage Act, 1873 — Section 68, 8
High Courts01 Jun 1988
Charanjit Singh Grewal alias Goggi Vs Inderjit Kaur
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 332
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts01 Jun 1988Dismissed
Baj Singh and others Vs Ravinder Singh and others
Punjab And Haryana At Chandigarh · (1988) 06 P&H CK 0001
High Courts31 May 1988
Mohinder Pal Vs Rajwant Singh and another
Punjab And Haryana At Chandigarh · (1988) 2 CurLJ 437 : (1988) PLJ 584 : (1989) 1 RRR 104
High Courts31 May 1988Dismissed
The State of Haryana and others Vs Chander Singh alias Chander Bhan
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0125
High Courts31 May 1988
Narinderpal Singh Vs Punjab State and Others
Punjab And Haryana At Chandigarh · (1989) 1 ACC 106 : (1989) ACJ 708 : AIR 1989 P&H 82 : (1989) 66 CompCas 512 : (1989) 1 ILR (P&H) 81 : (1988) 94 PLR 608
Motor Vehicles Act, 1939 — Section 110B
High Courts31 May 1988Allowed
Shish Pal Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · AIR 1989 P&H 112
Constitution of India, 1950 — Article 226Conxession Rules, 1960 — Rule 58Mines and Minerals (Development and Regulation) Act, 1957 — Section 30, 4A(1)
High Courts31 May 1988Allowed
Nirmal Jit Singh and others Vs Datinder Singh
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0027
Punjab Pre-emption Act, 1913 — Section 15(1)(b)
High Courts30 May 1988
S. Duleep Singh Vs Official Liquidator
Punjab And Haryana At Chandigarh · (1990) 69 CompCas 791 : (1988) 94 PLR 378
Companies (Court) Rules, 1959 — Rule 116Companies Act, 1956 — Section 428, 433, 445(3), 466, 69
High Courts30 May 1988Dismissed
Ram Parkash Vs Presiding Officer, Labour Court, Jullundur and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0092
Payment of Gratuity Act, 1972 — Section 4
High Courts30 May 1988
Inder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 49
High Courts30 May 1988
Jaswant Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 36
High Courts30 May 1988
Khushal Singh Vs State of Punjab and anr..
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 163