High Courts27 May 1988
Central Bank of India Vs Sunder Lal and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0115
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 39 Rule 1
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 36 of 50
High Courts27 May 1988
Ramesh Dutt Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0111
Land Acquisition Act, 1894 — Section 4
High Courts27 May 1988
Dr. Om Parkash and Others Vs Firm Krishna Bricks Co.
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0106
High Courts27 May 1988
Central Bank of India Vs Sunder Lal and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0095
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10
High Courts27 May 1988
Gurmej Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 189
High Courts27 May 1988
Jagjit Singh alias Kuljit Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0062
High Courts27 May 1988
Balkar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 559
High Courts27 May 1988
Hardev Singh Vs Krishna Devi and ors.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 62 : (1988) PLJ 473 : (1989) 1 RRR 199
High Courts27 May 1988
M/s. Parkash Traders and Others Vs New Bank of India
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0032
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 May 1988
L.B. Tandan Vs Smt. Kanta Devi and Others
Punjab And Haryana At Chandigarh · (1988) CivCC 475 : (1988) 2 RCR(Rent) 637
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13
High Courts27 May 1988
M/s Parkash Traders and others Vs New Bank of India and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0006
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 May 1988Allowed
Fateh Singh and others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0003
Land Acquisition Act, 1894 — Section 4
High Courts26 May 1988Allowed
Smt. Nikko @ Saraswati Devi Vs Dharam Pal and others
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Rent) 203
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)
High Courts26 May 1988
Commissioner of Wealth Tax Vs Baldev Inder Singh
Punjab And Haryana At Chandigarh · (1989) 175 ITR 77
Wealth Tax Act, 1957 — Section 27(3)
High Courts26 May 1988
Bhagwan Dass and others Vs Surinder Kumar and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0090
Telegraph Act, 1885 — Section 10
High Courts26 May 1988Allowed
Mohinder Singh Sharma and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1989 P&H 110 : (1989) 1 ILR (P&H) 3
Land Acquisition Act, 1894 — Section 16, 31
High Courts26 May 1988
Mala Singh Vs Financial Commissioner, Haryana and ors.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 109 : (1988) PLJ 378 : (1988) 2 RRR 118 : (1988) 2 RRR 28
High Courts26 May 1988Dismissed
Balwan Singh Huda Vs Haryana State
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0025
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts25 May 1988Allowed
Harbans Lal Verma Vs M/s Reeta and Associates and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0118
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 May 1988Dismissed
State of Punjab and Others Vs Jaswant Singh
Punjab And Haryana At Chandigarh · (1989) 1 ILR (P&H) 1
Punjab Civil Services Rules — Rule 2.5