High Courts25 May 1988
Bhagwan Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 92
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1988
1,000 judgments · page 37 of 50
High Courts25 May 1988
Ratha Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 204
High Courts25 May 1988
Ramesh Birch and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 281
Constitution of India, 1950 — Article 143, 143(1), 246East Punjab Urban Rent Restriction (Amendment) Act, 1985 — Section 13, 7Punjab Reorganisation Act, 1966 — Section 2, 87, 89
High Courts25 May 1988Allowed
Malkit Singh and others Vs The Presiding Officer, Labour Court, Amritsar and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0026
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts25 May 1988Allowed
Khazan Singh Vs Smt. Parkash Kaur
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0007
Guardians and Wards Act, 1890 — Section 25
High Courts24 May 1988Allowed
The Land Acquisition Collector, Industries Department, Punjab, Chandigarh Vs Daljit Singh and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0126
Land Acquisition Act, 1894 — Section 23, 28
High Courts24 May 1988
Jatinder Pal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 35
High Courts24 May 1988
Karnail Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 330
High Courts24 May 1988
Rangi Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 296
High Courts24 May 1988
Jagdish Lal and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1988 P&H 272 : (1988) 94 PLR 43
High Courts23 May 1988Dismissed
Sital Dass Vs Smt. Vijay Kumari
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0099
Hindu Marriage Act, 1955 — Section 9
High Courts23 May 1988Allowed
Kehar Singh Vs Union of India and another
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0009
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts20 May 1988Dismissed
Dr. Bhagwant Pal Singh and another Vs Municipal Committee Patiala and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0114
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts20 May 1988
Ram Babu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 510
High Courts20 May 1988
Kalia Singh @ Amrik Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 119
High Courts20 May 1988Allowed
Ajaib Singh and Another Vs Pritam Singh
Punjab And Haryana At Chandigarh · AIR 1989 P&H 153 : (1989) 1 CivCC 93 : (1989) CivCC 93 : (1988) 94 PLR 208
Limitation Act, 1963 — Section 5
High Courts20 May 1988
Mukand Lal and Another Vs Khushal Singh and Others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0034
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 May 1988Allowed
Sukhvinder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0017
Land Acquisition Act, 1894 — Section 18
High Courts20 May 1988
Mukand Lal and another Vs Khusal Singh and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 May 1988Allowed
Mohinder Singh Vs Shri Uttam Singh and others
Punjab And Haryana At Chandigarh · (1988) 05 P&H CK 0014
Constitution of India, 1950 — Article 227