High Courts11 Mar 1987
Likhi Ram Vs Bane Singh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 505 : (1987) 1 RCR(Criminal) 674
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 37 of 48
High Courts11 Mar 1987
Ram Pal and ors. Vs Jagrup Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 454 : (1987) PLJ 355 : (1987) 1 RCR(Rent) 626 : (1987) RRR 409
High Courts11 Mar 1987
Yogesh Kumar Vs Municipal Committee
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0019
Punjab Municipal Act, 1911 — Section 49
High Courts11 Mar 1987Allowed
Firm M/s India Esectrodes Co. Sunam Vs H. J. Industrial Corporation Sandhya Deep 15 Community Centre, East Of Kailash, New Delhi-110024
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0005
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts10 Mar 1987
Electronics Components (India) and Others Vs Indian Bank
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0128
High Courts10 Mar 1987
Mann Dev Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 25 : (1987) 2 CurLJ 76 : (1987) 1 RCR(Criminal) 597
High Courts10 Mar 1987
Sat Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 599 : (1987) 1 RCR(Criminal) 655
High Courts10 Mar 1987
Dalip Singh and ors. Vs Harchand Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 354 : (1987) RRR 448
High Courts10 Mar 1987
Hukmi Bai Vs Rattan Chand and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 350 : (1987) RRR 408
High Courts10 Mar 1987
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 148 : (1987) 2 RCR(Criminal) 54
High Courts10 Mar 1987
Shri Brij Bhushan Vs The Union Territory Administration, Chandigarh and Others
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0004
Constitution of India, 1950 — Article 226, 227
High Courts09 Mar 1987
COMMISSIONER OF INCOME TAX and Another Vs VARINDER KUMAR JINDAL.
Punjab And Haryana At Chandigarh · (1987) 63 CTR 330
High Courts09 Mar 1987
Jamshed Vs Sultan
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 74 : (1987) 1 RCR(Criminal) 423
High Courts09 Mar 1987
Vivek Vs Surinder Singh
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 128 : (1987) 1 RCR(Criminal) 430
High Courts09 Mar 1987
Surjit Kaur Vs Surjit Kaur
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 66 : (1987) 1 RCR(Criminal) 436
High Courts09 Mar 1987
Sham Sunder Vs District Magistrate and anr.
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 152
High Courts09 Mar 1987
Vir Singh alias Bir Singh Vs Gram Panchayat village Dabkheri
Punjab And Haryana At Chandigarh · (1987) PLJ 214 : (1987) RRR 298
High Courts09 Mar 1987
Vidya Bai Vs Mathra Dass and anr.
Punjab And Haryana At Chandigarh · (1987) PLJ 370 : (1987) RRR 580 : (1987) RRR 21
High Courts09 Mar 1987
Gurcharan Singh Vs Lakhwinder Kaur
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 124 : (1988) 2 RCR(Criminal) 621
High Courts09 Mar 1987
Paramjit alias Ghudda Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 319