High Courts09 Mar 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 621
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 38 of 48
High Courts09 Mar 1987Dismissed
Devinder Kumar Vs Smt. Asha rani and Others
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0003
Hindu Marriage Act, 1955 — Section 9
High Courts08 Mar 1987Dismissed
Food Corporation of India, Haryana Region Vs The Presiding Officer, Central Govt. Ind. Tribunal and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 223 : (1993) 3 LLJ 347
Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 29, 7, 9Industrial Disputes Act, 1947 — Section 25F
High Courts06 Mar 1987Allowed
Smt. Salochana Devi Vs Sita Ram Malik
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0118
High Courts06 Mar 1987
Income Tax Officer Vs Jagdish Ram Manak Chand and Others
Punjab And Haryana At Chandigarh · (1987) 65 CTR 24 : (1987) 167 ITR 8 : (1987) 34 TAXMAN 296
Income Tax Act, 1961 — Section 276C, 277
High Courts06 Mar 1987Allowed
M/s. Lachhman Dass Sikri Vs The Regional Provident Fund Commissioner, Chandigarh and Another
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0115
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3)(b)
High Courts06 Mar 1987Dismissed
Hans Raj Vs M/s Raj Iron Store
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 495
High Courts06 Mar 1987
Nanak Chand Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 68
High Courts06 Mar 1987
Mehal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1989) 1 RCR(Criminal) 70
High Courts06 Mar 1987Allowed
Amar Nath Jain Vs Ram Parkash Dhir
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 189
Specific Relief Act, 1877 — Section 28
High Courts06 Mar 1987Dismissed
Prem Kumar Suri Vs Shri Sain Dass Comar and others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 605
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts06 Mar 1987
Income Tax OFFICER Vs JAGDISH RAM MANAK CHAND AND OTHERS.
Punjab And Haryana At Chandigarh · (1987) 65 CTR 24 : (1987) 167 ITR 8 : (1987) 34 TAXMAN 296
Income Tax Act, 1961 — Section 276C, 277
High Courts06 Mar 1987Dismissed
Chotu Vs Khem Chand (Died) Represented By His Legal Representatives
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0008
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts05 Mar 1987
Ram Sarup and ors. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 143 : (1987) 2 RCR(Criminal) 589
High Courts05 Mar 1987
Sadhu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 139
High Courts05 Mar 1987
Ram Chander and others. Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 151
High Courts05 Mar 1987
Kewal Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 360 : (1987) PLJ 325 : (1987) RRR 246
High Courts05 Mar 1987
Karamjit Kaur Vs Paramjit Kaur
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0028
Hindu Marriage Act, 1955 — Section 24
High Courts05 Mar 1987Allowed
Karamjit Kaur Vs Paramjit Singh
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0006
Hindu Marriage Act, 1955 — Section 24
High Courts04 Mar 1987
Tej Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 AICLR 748 : (1987) 1 RCR(Criminal) 611