High Courts23 Mar 1987
Babu Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 515
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 35 of 48
High Courts23 Mar 1987
Simitra Devi Vs Girdhari Lal
Punjab And Haryana At Chandigarh · (1987) 2 ACJ 780 : (1987) 1 RCR(Criminal) 650
High Courts23 Mar 1987
Ram Pal Vs Harish Chand and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 115 : (1987) 2 RCR(Criminal) 65
High Courts23 Mar 1987
Municipal Committee, Karnal Vs Mohinder Singh and anr.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 358 : (1987) PLJ 308 : (1989) 1 RRR 275
High Courts23 Mar 1987
Tirath Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 18 : (1987) 1 RCR(Criminal) 665
High Courts23 Mar 1987
Virender Singh Malik Vs Haryana Agriculture University and Another
Punjab And Haryana At Chandigarh · AIR 1988 P&H 226
High Courts23 Mar 1987Allowed
Harbans Singh and others Vs Phangan Singh
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0018
High Courts20 Mar 1987Allowed
Rajinder Singh Vs Major Singh
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0131
Specific Relief Act, 1877 — Section 28(2)
High Courts20 Mar 1987
Jag Singh Vs Balvir Kaur
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 620
High Courts20 Mar 1987
Thuru Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 658
High Courts20 Mar 1987
Karam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 1181 : (1988) 1 ILR (P&H) 212 : (1987) 1 RCR(Criminal) 598 : (1987) 1 RCR(Criminal) 698
Criminal Procedure Code, 1973 (CrPC) — Section 173, 2, 293, 313, 4Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 37, 41, 42, 43
High Courts20 Mar 1987
Basta Singh Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 234 : (1987) PLJ 269 : (1987) RRR 38
High Courts19 Mar 1987
Basal Tool Co. and Others Vs Income Tax Officer
Punjab And Haryana At Chandigarh · (1987) 65 CTR 64 : (1987) 167 ITR 24 : (1987) 34 TAXMAN 9
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1), 276C, 277, 278, 278B(1)
High Courts19 Mar 1987
Kulbir Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 562
High Courts19 Mar 1987
Hem Chander Sharma Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 142 : (1987) 2 RCR(Criminal) 663
High Courts19 Mar 1987
Surjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 241
High Courts19 Mar 1987
Bal Ram Suraj Vs Dev Raj Dhiman
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 72 : (1987) 1 RCR(Criminal) 616
High Courts19 Mar 1987
BASAL TOOL CO. AND OTHERS Vs Income Tax OFFICER, DISTRICT-II(I), PATIALA
Punjab And Haryana At Chandigarh · (1987) 65 CTR 64 : (1987) 167 ITR 24 : (1987) 34 TAXMAN 9
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271, 276C, 277, 278, 278B
High Courts19 Mar 1987Dismissed
Justice D.K. Mahajan and Others Vs The Union of India and Another
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0014
Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 7(1)
High Courts19 Mar 1987
Ratti Ram and ors. Vs State of Haryana through the Collector, Jind
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 292 : (1988) PLJ 28 : (1987) RRR 279