High Courts08 Apr 1987
Balwinder Singh @ Lakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 646
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 33 of 48
High Courts08 Apr 1987
Hukma and ors. Vs Daulat Ram and ors.
Punjab And Haryana At Chandigarh · (1988) 2 ILR (P&H) 263 : (1987) PLJ 636 : (1987) 2 PLR 107 : (1987) RRR 396
High Courts06 Apr 1987
J.R. Grover, Director of K.D. Woollen Mills (P.) Ltd. Vs Assistant Director, Enforcement Directorate, Ministry of Finance, Government of India
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 807 : (1987) 13 ECC 251 : (1987) 31 ELT 682 : (1987) 1 RCR(Criminal) 641
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 68
High Courts06 Apr 1987
State of Punjab Vs Parminder Singh alias Pappu and anr.
Punjab And Haryana At Chandigarh · (1988) 1 RCR(Criminal) 131
High Courts03 Apr 1987
V.B.Aggarwal, Advocate, District Courts, Kurukshetra Vs Lajo
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 654
High Courts02 Apr 1987Allowed
Om Parkash and Others Vs Joint Director of Rural Development and Panchayat and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 379
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23, Order 41 Rule 23A, Order 41 Rule 25, 9Constitution of India, 1950 — Article 226 , 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 11(1), 11(2), 13, 2
High Courts02 Apr 1987Allowed
Om Parkash and Others Vs The Joint Director of Rural Development and Panchayat; Punjab, Chandigarh and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 379
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11
High Courts02 Apr 1987
Bahadur Singh Vs Lakhwinder Singh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 662
High Courts02 Apr 1987
Surjit kaur and Others Vs Ujaggar Singh and Another
Punjab And Haryana At Chandigarh · (1987) 2 ACC 14
Motor Vehicles Act, 1988 — Section 110A
High Courts01 Apr 1987
Dev Raj Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 163 : (1987) 1 RCR(Criminal) 659
High Courts01 Apr 1987
Telu and others Vs Kurdia and another
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 447 : (1987) PLJ 302 : (1987) 2 PLR 13
High Courts01 Apr 1987
Ratan Parkashan Mandir and ors. Vs Lajpat Rai
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0019
High Courts31 Mar 1987
Gopal Singh Vs Manjit Kaur and Others
Punjab And Haryana At Chandigarh · (1987) 2 ACC 208 : (1988) ACJ 723
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts31 Mar 1987
Attar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 642
High Courts31 Mar 1987
Pritam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 11
High Courts30 Mar 1987Allowed
Satpal Maini Vs Ram Ashra
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0112
High Courts30 Mar 1987
Gulab Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) 2 RCR(Criminal) 640
High Courts28 Mar 1987
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 660
High Courts27 Mar 1987
Jaswant Theatre Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1987) 168 ITR 38
Constitution of India, 1950 — Article 226
High Courts27 Mar 1987
Khushal Singh and ors. Vs Gurdip Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 463 : (1987) PLJ 369 : (1987) RRR 469