High Courts13 Apr 1987
LEADER VALVES PVT. LTD. Vs COMMISSIONER OF Income Tax AND ANOTHER.
Punjab And Haryana At Chandigarh · (1987) 63 CTR 322 : (1987) 167 ITR 542
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 32 of 48
High Courts13 Apr 1987
Suri Sons Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1988) 169 ITR 320
Income Tax Act, 1961 — Section 241
High Courts13 Apr 1987
Jit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 39
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 392, 397
High Courts13 Apr 1987
Leader Valves Pvt. Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 230
Income Tax Act, 1961 — Section 241
High Courts13 Apr 1987
Hansa Agencies Private Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1988) 169 ITR 322
Income Tax Act, 1961 — Section 241
High Courts10 Apr 1987Dismissed
Bishamber Dass Vs The State (Union Territory of Chandigarh)
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0060
Penal Code, 1860 (IPC) — Section 279, 337
High Courts10 Apr 1987Allowed
Bhagwan Dass Vs Ramji Dass (died) and Others
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0059
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(iii)
High Courts10 Apr 1987
Bal Kishan Vs Poonam Verma
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 657
High Courts10 Apr 1987
Harparshad Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 532 : (1987) 91 PLR 607
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts10 Apr 1987Allowed
In Re: Hindustan Instruments Ltd. and Others
Punjab And Haryana At Chandigarh · (1988) 64 CompCas 166
Companies Act, 1956 — Section 394
High Courts10 Apr 1987
Darshan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1988) CriLJ 1446
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts09 Apr 1987
Avtar Singh @ Mehtab Singh @ Pehlwan @ Paras Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 643
High Courts09 Apr 1987
Roshni Devi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 661
High Courts09 Apr 1987
Gram Panchayat at Village Mander and ors. Vs Dilbag Singh and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 544 : (1988) 1 RRR 594
High Courts09 Apr 1987
Gyani Baldev Singh Vs Union Territory, Chandigarh
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 502
High Courts09 Apr 1987
Dilawar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 117 : (1987) 1 RCR(Criminal) 652
High Courts09 Apr 1987
Shiv Raj @ Shinaja Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 663
High Courts09 Apr 1987Allowed
Jagdish and another Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1987) 04 P&H CK 0003
Penal Code, 1860 (IPC) — Section 395
High Courts08 Apr 1987
Kewal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 593 : (1987) 1 RCR(Criminal) 662
High Courts08 Apr 1987
S.K.Anand Vs Prakash Chand Sethi
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 664