High Courts27 Mar 1987Allowed
Shrimati Shanti Devi Vs Sh. Om parkash and others
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Rent) 465
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1987
949 judgments · page 34 of 48
High Courts26 Mar 1987
Partap Singh Tanwar and Others Vs The Council of Homoeopathic System of Medicines and Another
Punjab And Haryana At Chandigarh · (1988) 1 ILR (P&H) 373
Constitution of India, 1950 — Article 226, 227Homoeopathy (Diploma Course) Regulations, 1983 — Regulation 10, 9Homoeopathy Central Council Act, 1973 — Section 20, 33
High Courts26 Mar 1987
Vinod Doshi and ors. Vs Shiv Kumar Jain
Punjab And Haryana At Chandigarh · (1987) 2 RCR(Criminal) 499
High Courts26 Mar 1987
Fateh Singh Saini Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1987) PLJ 351 : (1987) RRR 411
High Courts26 Mar 1987
Balwinder Singh Bhunder Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) 2 AICLR 500 : (1987) 2 RCR(Criminal) 108
High Courts25 Mar 1987Allowed
Karam Singh and Others Vs Harnam Singh and Another
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0135
Hindu Succession Act, 1956 — Section 22
High Courts25 Mar 1987
Thakar Lal Vs Brij Lal
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 464 : (1987) PLJ 375 : (1987) RRR 115
High Courts25 Mar 1987Dismissed
Chander Mohan Vs Smt. Neelam Kumari alias Urmil Kumari
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0027
Hindu Marriage Act, 1955 — Section 12, 13Penal Code, 1860 (IPC) — Section 406, 498A
High Courts24 Mar 1987Allowed
Shri S.S. Jain Sabha, Hansi Vs Smt. Krishna Devi Sharma (dead) L.R.S.
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0134
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(3)(iii)
High Courts24 Mar 1987Dismissed
Jaswinder Kaur Vs Jawala Singh
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0133
Guardians and Wards Act, 1890 — Section 25
High Courts24 Mar 1987Allowed
Kishori Lal (Deceased) Represented by his Legal Heirs Parveen Kumar and Others Vs Kundan Lal and Others
Punjab And Haryana At Chandigarh · (1987) 03 P&H CK 0132
High Courts24 Mar 1987
L.D. Khanna Vs Sidhsons and Others
Punjab And Haryana At Chandigarh · (1987) 62 CompCas 103
Companies Act, 1956 — Section 446
High Courts24 Mar 1987
Raj Singh and anr. Vs Prem Singh and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 200 : (1987) PLJ 253 : (1987) RRR 291
High Courts24 Mar 1987
Mehar Singh Vs Vidya Parkash (deceased) through his LRs and ors.
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 199 : (1987) PLJ 270 : (1987) 2 PLR 116 : (1987) RRR 585
High Courts24 Mar 1987
Om Parkash Mehra Vs Karam Singh
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 586
High Courts24 Mar 1987
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1987) 1 RCR(Criminal) 698
High Courts24 Mar 1987
Kaushalya Devi Vs Bhola Nath and anr.
Punjab And Haryana At Chandigarh · (1987) PLJ 366 : (1987) RRR 467
High Courts24 Mar 1987
Bhargu Datt Vs State of Punjab
Punjab And Haryana At Chandigarh · (1987) 2 CurLJ 12 : (1987) 1 RCR(Criminal) 540
High Courts24 Mar 1987
Gopal Singh Vs State of Punjab and anr.
Punjab And Haryana At Chandigarh · (1987) PLJ 352 : (1987) RRR 416
High Courts23 Mar 1987
Nirmal Singh and Others Vs Gurbachan Singh
Punjab And Haryana At Chandigarh · AIR 1988 P&H 184