High Courts13 Sept 1985
Hansraj and Others Vs Neelam Chopra and Others
Punjab And Haryana At Chandigarh · (1986) 1 ACC 127 : (1986) ACJ 152 : (1986) 89 PLR 92
Evidence Act, 1872 — Section 145Hindu Succession Act, 1956 — Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 15 of 49
High Courts13 Sept 1985
Ram Kumar Vs Jagdish and others
Punjab And Haryana At Chandigarh · (1986) 1 LLR 610 : (1986) PLJ 19 : (1985) RRR 3
High Courts13 Sept 1985
Nand Lal and others Vs Tulsi and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 330 : (1986) PLJ 100 : (1985) RRR 211
High Courts13 Sept 1985Allowed
Khushi Ram and others Vs Om Parkash
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Rent) 523
East Punjab Urban Rent Restriction Act, 1949 — Section 12
High Courts13 Sept 1985Allowed
Vipan Jhanji and another Vs Punjab State and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0009
Motor Vehicles Act, 1988 — Section 92A
High Courts13 Sept 1985Allowed
Mohinder Singh and other Vs Babu Singh and another
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0007
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts12 Sept 1985
Padma Vati Ahuja Vs Dasaundhi Ram and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 155
Hindu Succession Act, 1956 — Section 14(1)
High Courts12 Sept 1985
Commissioner of Income Tax Vs Oswal Woollen Mills Limited
Punjab And Haryana At Chandigarh · (1987) 163 ITR 207 : (1986) 27 TAXMAN 140
Income Tax Act, 1961 — Section 256(1), 256(2), 35B
High Courts12 Sept 1985
Som Nath Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1986) PLJ 344 : (1988) 1 RRR 10
High Courts12 Sept 1985
Basant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 AICLR 269 : (1986) 1 ILR (P&H) 121
High Courts12 Sept 1985Dismissed
Smt. Asha Rani Vs Gurchain Lal
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0021
Hindu Marriage Act, 1955 — Section 9
High Courts11 Sept 1985
Vas Dev Represented by Ram Kishan and Another Vs Om Parkash
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0028
High Courts10 Sept 1985
Lachhman Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0095
High Courts10 Sept 1985
Commissioner of Income Tax Vs Chandigarh Bottling Co.
Punjab And Haryana At Chandigarh · (1986) 55 CTR 111 : (1986) 160 ITR 780
Income Tax Act, 1961 — Section 183, 185
High Courts10 Sept 1985
Nasib Chand, Partner of M/s Super Trading Agency Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 3 AICLR 33
High Courts10 Sept 1985Allowed
Sham Lal Vs Shri Parkash Chand and another
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 113
East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts10 Sept 1985Allowed
Samadh Baba Mauzpuri Vs Sukhdev Puri
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts09 Sept 1985
Nirkewal Dass Vs Mahant Ram Roop and Others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0115
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Sept 1985Dismissed
Secretary to Government Ministry of Home Affairs, Punjab, Chandigrh and others Vs Krishan Kumar and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0112
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Sept 1985
Nachhattar Singh Vs Harcharan Kaur
Punjab And Haryana At Chandigarh · AIR 1986 P&H 201 : (1986) 89 PLR 24
Hindu Marriage Act, 1955 — Section 13B, 13B(2)