High Courts23 Sept 1985
Dr. Nazar Singh Vs Miss Promila Chand
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0019
Civil Procedure Code, 1908 (CPC) — Section 2(12)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 13 of 49
High Courts21 Sept 1985
Shri Sharan Kumar Vs Smt. Sunita
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0124
Hindu Marriage Act, 1955 — Section 13B
High Courts21 Sept 1985
N.S.Steels Private Ltd.through Pawan Kumar Vs Union of India
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0053
High Courts21 Sept 1985Allowed
Smt. Maya Devi Vs Lal Chand
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 278
High Courts20 Sept 1985Allowed
Karnail Singh Vs Dina Nath and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 328 Supp
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Sept 1985
Santosh Kumari Vs Parveen Kumar
Punjab And Haryana At Chandigarh · AIR 1987 P&H 33 : (1986) 89 PLR 373
Hindu Marriage Act, 1955 — Section 24
High Courts20 Sept 1985
Phul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Criminal) 532
High Courts20 Sept 1985
Modan Singh and others Vs Kheta Sinsh
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0027
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13, 2(g)
High Courts20 Sept 1985Dismissed
Kanhiya Lal Aggarwal Vs Om Parkash Rajput and other
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 280
Transfer of Property Act, 1882 — Section 106
High Courts20 Sept 1985Dismissed
Rachhpal Kaur Vs Joginder Singh
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0015
Hindu Marriage Act, 1955 — Section 13(2)(iv)
High Courts20 Sept 1985
Municipal Committee, Kapurthala Vs Ram Sarup
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0006
Punjab Municipal Act, 1911 — Section 66, 68
High Courts19 Sept 1985
Bir Bhan Vs Kamla Devi and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 591 : (1986) PLJ 247 : (1986) RRR 579
High Courts19 Sept 1985
Ramesh Kumar Vs State through Government Food Inspector
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0070
High Courts19 Sept 1985
Darya Singh Vs The Collector, District Bhiwani and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 231
Haryana Relief of Agricultural Indebtedness Act, 1976 — Section 12, 14(2), 3(11), 8
High Courts19 Sept 1985
Gamdur Singh and others Vs Union of India and another
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 584 : (1986) PLJ 246 : (1988) 1 RRR 11
High Courts19 Sept 1985
Shiv Lal Kanhaya Lal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 162 ITR 548
Income Tax Act, 1961 — Section 147, 148
High Courts19 Sept 1985
Shri Satwinder Singh Patwari and Others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0030
High Courts19 Sept 1985Allowed
Market Committee, Safidon Vs M/s Sheetal Parkash Satinder Nath and another
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0002
Criminal Procedure Code, 1973 (CrPC) — Section 482Punjab Agricultural Produce Markets Act, 1961 — Section 10
High Courts18 Sept 1985
Gurmukh Singh Deceased Represented By Gurbachan Kaur and Others Vs Kishan Chand
Punjab And Haryana At Chandigarh · (1986) 2 RCR(Rent) 191 : (1986) 1 RCR(Rent) 102