High Courts18 Sept 1985
Gurdev Kaur Vs Sh.Chand Singh
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0074
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 14 of 49
High Courts18 Sept 1985
United Commercial Bank Vs State of Jammu and Kashmir and Others
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 653 : (1986) 2 ILR (P&H) 264
Companies Act, 1913 — Section 171Companies Act, 1956 — Section 446
High Courts18 Sept 1985
Gurdial Singh Brar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0046
High Courts18 Sept 1985
Madan Lal Vs Amar Phul and Others
Punjab And Haryana At Chandigarh · (1986) 2 ILR (P&H) 259
Civil Procedure Code Amendment Act, 1976 — Section 90, 97, 97(1), 97(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 90, Order 21 Rule 90(3), Order 21 Rule 97(1)
High Courts18 Sept 1985
Jasoda bai Vs Madan Lal
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0026
Civil Procedure Code, 1908 (CPC) — Section 64Specific Relief Act, 1963 — Section 20, 21, 22Transfer of Property Act, 1882 — Section 52, 53
High Courts17 Sept 1985
Gurdev Singh Vs Nand Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 334
Stamp Act, 1899 — Section 2
High Courts17 Sept 1985
Satvir Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0094
High Courts17 Sept 1985
Tarsem Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0084
High Courts17 Sept 1985
Sucha Singh Vs Lakhmir Singh
Punjab And Haryana At Chandigarh · (1986) PLJ 229 : (1986) RRR 570
High Courts17 Sept 1985
Partap Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0050
High Courts17 Sept 1985
Sukhmander Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0039
High Courts16 Sept 1985
Smadh Baba Mauzpuri and Another Vs Sukhdev Puri and Another
Punjab And Haryana At Chandigarh · AIR 1986 P&H 250
Civil Procedure Code Amendment Act, 1973 — Order 1 Rule 10
High Courts16 Sept 1985
Court on its Own Motion Vs Home Secretary To Govt. Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0096
National Security Act, 1980 — Section 5(b)
High Courts16 Sept 1985
Gurpal Kaur Vs Charan Kaur and others
Punjab And Haryana At Chandigarh · (1986) 1 CurLJ 237 : (1986) 1 LLR 452 : (1985) PLJ 610 : (1985) Rent LR 503 : (1985) RRR 35
High Courts16 Sept 1985
L.D.Khanna Vs Surinder Gill
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0075
High Courts16 Sept 1985
Prince Bus & Transport Co. Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) PLJ 418 : (1986) RRR 643
High Courts16 Sept 1985
Union of India and Another Vs Ishwar Pal Attri and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 271 : (1986) 90 PLR 194
Civil Procedure Code, 1908 (CPC) — Section 91General Clauses Act, 1897 — Section 3(2)Motor Vehicles Act, 1939 — Section 38, 69, 69A, 70
High Courts16 Sept 1985Allowed
M/s. Shivalik Poultry Form and others Vs Indian Bank
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0001
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts15 Sept 1985
Amrit Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0093
High Courts15 Sept 1985
Sant Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0085