High Courts09 Sept 1985
Radhe Lal Vs Smt. Brij lata
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0097
Hindu Marriage Act, 1955 — Section 13(1)(a)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1985
970 judgments · page 16 of 49
High Courts09 Sept 1985
Mohan Lal Gupta Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0088
High Courts09 Sept 1985
Ram Avtar Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0087
High Courts09 Sept 1985
Om Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0086
High Courts09 Sept 1985
Tale Ram Vs Hans Raj
Punjab And Haryana At Chandigarh · (1986) PLJ 237 : (1986) RRR 578
High Courts09 Sept 1985
Mangal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0069
High Courts09 Sept 1985
Anang Pal Vs Pearey Lal and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 87 : (1986) 2 ILR (P&H) 118 : (1985) 88 PLR 419
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 5, 2(11)
High Courts09 Sept 1985
Jati Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1986) 2 CurLJ 36 : (1986) 1 LLR 537 : (1986) PLJ 23 : (1985) RRR 34
High Courts09 Sept 1985Allowed
Mange Ram Vs Jogi Ram
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0036
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts09 Sept 1985
Inder Singh Vs Gram Panchayat of Village Achal
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0020
Punjab Village Common Lands (Regulation) Act, 1961 — Section 11, 12, 13, 7
High Courts09 Sept 1985Allowed
Smt. Shanti Devi Vs M/s A.R. Chadha and others
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 166
High Courts07 Sept 1985
Chander Bhan and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0121
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 107, 302, 306, 498A
High Courts06 Sept 1985Dismissed
Sham Lal and another Vs Firm Lal Chand Bishan Dass and others
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0120
Penal Code, 1860 (IPC) — Section 406
High Courts06 Sept 1985
Shri Hazoora Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 160 ITR 746
Contract Act, 1872 — Section 182Income Tax Act, 1961 — Section 139, 148, 153(2), 163, 5(2)
High Courts06 Sept 1985
Amar Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0073
High Courts06 Sept 1985
Puran Singh Vs Jagrar Singh
Punjab And Haryana At Chandigarh · AIR 1986 P&H 84
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 12(3), Order 41 Rule 3
High Courts06 Sept 1985Allowed
Ajit Singh and others Vs Harnam Singh
Punjab And Haryana At Chandigarh · (1986) 1 RCR(Rent) 479
East Punjab Urban Rent Restriction Act, 1949 — Section 2(d)
High Courts06 Sept 1985
Gurdev Singh Alias Gurdev Chand Vs Pritam Kaur and Other
Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0010
High Courts05 Sept 1985Dismissed
Commissioner of Income Tax Vs S.B. Saini Bros.
Punjab And Haryana At Chandigarh · (1986) 25 TAXMAN 55
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts05 Sept 1985
Groz-Beckert Saboo Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1986) 54 CTR 221 : (1986) 160 ITR 743