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Punjab And Haryana At Chandigarh judgments, 1985

970 judgments · page 17 of 49

High Courts05 Sept 1985

Ram, Gopal Banarsi Dass Vs Satish Kumar

Punjab And Haryana At Chandigarh · AIR 1986 P&H 52 : (1985) 88 PLR 457 : (1986) 1 RCR(Rent) 236

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Punjab (Development/Regulation) Act, 1952 — Section 22Specific Relief Act, 1963 — Section 41
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High Courts04 Sept 1985Allowed

Dr. Ajit Kaur Vs State of Punjab

Punjab And Haryana At Chandigarh · (1985) 09 P&H CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 482, 561APenal Code, 1860 (IPC) — Section 304A
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High Courts04 Sept 1985

Parvati Vs Ram Chand

Punjab And Haryana At Chandigarh · AIR 1986 P&H 217 : (1985) 88 PLR 649

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 44 Rule 1, Order 44 Rule 3 , 60(1)
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High Courts03 Sept 1985

Gurdev Kaur and Others Vs Channo

Punjab And Haryana At Chandigarh · AIR 1986 P&H 251 : (1985) 88 PLR 603

Hindu Adoptions and Maintenance Act, 1956 — Section 21, 22Hindu Marriage (Amendment) Act, 1956 — Section 25
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