High Courts27 Sept 1984
Delhi Cloth and General Mills Co. Ltd. Vs Stepan Chemicals Limited
Punjab And Haryana At Chandigarh · (1986) 60 CompCas 1046
Companies Act, 1956 — Section 439
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 11 of 48
High Courts27 Sept 1984
Chandu Lal Sood Vs Ved Pal and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 179 : (1985) ACJ 190
High Courts27 Sept 1984Dismissed
K.L. Pasrija Vs The Oriental Fire and General Insurance Company Ltd., and others
Punjab And Haryana At Chandigarh · (1986) ACJ 252
High Courts26 Sept 1984Dismissed
Roshan Lal Vs Dharam Pal
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0090
High Courts26 Sept 1984
Man Singh Vs Punjab Financial Corporation, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 149 : (1985) 2 ILR (P&H) 24
State Financial Corporations Act, 1951 — Section 31
High Courts26 Sept 1984Dismissed
Lakhi Ram Vs Ram Singh and another
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0001
Constitution of India, 1950 — Article 227
High Courts25 Sept 1984
Sheila Shamsher Singh Vs Ravinder Kumar Nagpal and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 326 : (1984) 2 RCR(Rent) 409
High Courts25 Sept 1984Dismissed
Joginder Pal @ Pappu Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts25 Sept 1984
Baldev Singh @ Kulwant Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0061
High Courts25 Sept 1984
Jagan Nath Vs Des Raj and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 115 : (1985) 82 PLR 85
Arbitration Act, 1940 — Section 17, 30, 35Limitation Act, 1963 — Article 119
High Courts25 Sept 1984Dismissed
Joginder Pal Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 384
Criminal Procedure Code, 1973 (CrPC) — Section 313East Punjab Children Act, 1949 — Section 27, 3, 34, 34(1), 34(2)Penal Code, 1860 (IPC) — Section 302
High Courts24 Sept 1984Dismissed
Sahyogata Devi Vs Lalit Kumar Khurana
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 21 : (1985) 87 PLR 156
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 9 Rule 8, 21Hindu Marriage Act, 1955 — Section 23(1), 23A, 9
High Courts24 Sept 1984Dismissed
Sanyogita Devi Vs Lalit Kumar Khurana
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 21 : (1985) 87 PLR 156
Hindu Marriage Act, 1955 — Section 9
High Courts21 Sept 1984Dismissed
Sahaj Ram Vs Chhaju Ram and others
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0086
Punjab Village Common Lands (Regulation) Act, 1961 — Section 13
High Courts21 Sept 1984
State of Punjab Vs Piara Singh
Punjab And Haryana At Chandigarh · (1985) CriLJ 146 : (1985) 1 ILR (P&H) 373 : (1985) 82 PLR 72 : (1984) 2 RCR(Criminal) 524
Criminal Procedure Code, 1973 (CrPC) — Section 307, 308, 438, 439
High Courts21 Sept 1984Allowed
Sham Lal and others Vs Sant Ram and others
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 597
High Courts20 Sept 1984Dismissed
Man Singh Vs Punjab Financial Corporation and others
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0085
State Financial Corporations Act, 1951 — Section 31
High Courts20 Sept 1984Dismissed
Gurcharan Singh and another Vs Savitri devi and others
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0084
Motor Vehicles Act, 1988 — Section 96
High Courts20 Sept 1984Allowed
Manohar Lal and others Vs Budh Ram and others
Punjab And Haryana At Chandigarh · (1986) RCR(Rent) 4
High Courts20 Sept 1984
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0056