High Courts11 Oct 1984
Samitra Dhawan and Others Vs Jaswant Singh and Another
Punjab And Haryana At Chandigarh · (1985) 2 ACC 463 : (1986) ACJ 530 : AIR 1985 P&H 177
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 10 of 48
High Courts11 Oct 1984
Pushpa Sawhney and Others Vs Piara Singh and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 203 : (1986) ACJ 1032 : AIR 1985 P&H 153
Motor Vehicles Act, 1988 — Regulation 4
High Courts11 Oct 1984
Het Ram Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 383
High Courts11 Oct 1984
Gobind Aluminium Works Vs Om Parkash Gupta
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0022
High Courts11 Oct 1984
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0016
High Courts10 Oct 1984
The Municipal Corporation, Amritsar Vs Shri Des Raj Paur and Others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0058
Industrial Disputes Act, 1947 — Section 33C(2)Payment of Bonus Act, 1965 — Section 32, 32(iv), 34Punjab Municipal Act, 1911 — Section 232, 236, 240, 39, 39(1)
High Courts10 Oct 1984
Gurbax Singh Vs Bhajan Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 172
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts10 Oct 1984
Gram Panchayat Keharpura Vs Gram Panchayat Kohar
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 213 : (1985) ILR (P&H) 370 : (1985) PLJ 264 : (1985) RRR 117
High Courts07 Oct 1984Dismissed
Municipal Corporation Vs Shri Des Raj Paur and Others
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 86
Industrial Disputes Act, 1947 — Section 33C(2)Municipal Account Code, 1930 — Rule 17(1)Punjab Municipal Act, 1911 — Section 236, 240, 39, 39(1)
High Courts28 Sept 1984Allowed
Raghbir Kaur Vs Gurmej Singh
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0087
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts28 Sept 1984
Daljit Singh Vs Joginder Singh Sekhon
Punjab And Haryana At Chandigarh · AIR 1985 P&H 184 : (1984) 2 RCR(Rent) 482
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 2(1)
High Courts28 Sept 1984Dismissed
New India Assurance Co. Ltd. Vs Swaran Kanta and Others
Punjab And Haryana At Chandigarh · (1987) 61 CompCas 483
Motor Vehicles Act, 1939 — Section 95
High Courts28 Sept 1984Dismissed
Indu Anand Vs The State (Union Territory)
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 413
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306(1), 306(2), 306(3)Penal Code, 1860 (IPC) — Section 201, 302, 304, 304A
High Courts28 Sept 1984Allowed
Smt. Rajinder Kaur Soni Vs Shri Pushpinder Kumar Gupta
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 532
East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)(a)(i)(c)
High Courts28 Sept 1984
Nandu Vs Surender Kumar and Others
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0010
High Courts28 Sept 1984Dismissed
Smt. Indu Anand Vs The State of (Union Territory, Chandigarh)
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 413
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306
High Courts28 Sept 1984Dismissed
Siri Ram Vs Smt. Iqbal Kaur
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 592
High Courts27 Sept 1984Dismissed
K.L. Pasrija and Others Vs Oriental Fire and General Ins. Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (1986) ACJ 252
High Courts27 Sept 1984
Gulshan Kumar Vs Balwinder Singh and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 428 : (1986) ACJ 809
Penal Code, 1860 (IPC) — Section 279, 338
High Courts27 Sept 1984
Oriental Fire and General Insurance Co. Ltd. Vs Beasa Devi and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 160 : (1985) ACJ 1 : AIR 1985 P&H 96 : (1986) 59 CompCas 643 : (1985) 1 ILR (P&H) 391 : (1985) 82 PLR 59
Motor Vehicles Act, 1988 — Section 92