High Courts17 Oct 1984
Gurdip Singh Vs Kartar Singh and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 58 : (1985) 82 PLR 165
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 9 of 48
High Courts17 Oct 1984
Ajmer Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 137 : (1985) 1 CurLJ 182
High Courts17 Oct 1984
Sampuran Singh Vs Haryana Financial Corporation
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 527 : (1985) ILR (P&H) 196 : (1985) PLJ 138 : (1985) RRR 418
High Courts17 Oct 1984
Union of India Vs Bhagirath and another
Punjab And Haryana At Chandigarh · (1985) PLJ 251 : (1985) RRR 429
High Courts17 Oct 1984
Mehal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) CurLJ 186
High Courts17 Oct 1984
Gurmel Singh Vs Bharpur Kaur
Punjab And Haryana At Chandigarh · AIR 1985 P&H 147
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 13
High Courts17 Oct 1984Dismissed
Jaswant Singh Vs Gurdarshan Singh Bedi and others
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 655 : (1984) 2 RCR(Rent) 662 : (1985) 1 RCR(Rent) 60 : (1985) 1 RCR(Rent) 192
High Courts16 Oct 1984Allowed
Bhagwant Kaur and Another Vs Uttam Chand and Others
Punjab And Haryana At Chandigarh · (1985) ACJ 713
High Courts16 Oct 1984
Chandgi Ram and another Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0014
High Courts15 Oct 1984
Vijay Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 98
High Courts15 Oct 1984
Dalbir Singh Vs Gopal Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 582 : (1984) RRR 193
High Courts15 Oct 1984
State of Punjab Vs Hans Raj
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 43
High Courts15 Oct 1984
Rajesh Aggarwal Vs Maharshi Dayanand University, Rohtak and Another
Punjab And Haryana At Chandigarh · AIR 1985 P&H 206
Constitution of India, 1950 — Article 14, 15, 15(4), 340
High Courts13 Oct 1984
Om Prakash and Others Vs Giri Raj Kishore and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 52
Central Sales Tax Act, 1956 — Section 15Haryana Rural Development Fund Act, 1983 — Section 2, 3(3), 4(5), 6, 6(1)Haryana Rural Development Fund Rules, 1984 — Rule 4(1), 4(2)
High Courts13 Oct 1984
Raj Kumar Vs Krishna Kumari and anr.
Punjab And Haryana At Chandigarh · (1985) 1 CurLJ 69
High Courts13 Oct 1984
Milkhi Vs Bhan Singh
Punjab And Haryana At Chandigarh · (1985) 2 RCR(Criminal) 1
High Courts13 Oct 1984Allowed
Smt. Sita Devi Vs Chaman Lal and another
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 635 : (1985) 2 RCR(Rent) 357
Haryana Urban (Control of rent and Eviction) Act, 1973 — Section 13(2)(i)
High Courts12 Oct 1984
Gian Singh Vs Municipal Committee, Thanesar and others
Punjab And Haryana At Chandigarh · (1984) 10 P&H CK 0011
High Courts11 Oct 1984
Balbir Kaur and Others Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (1985) 1 ACC 369
High Courts11 Oct 1984
Chander Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 327