High Courts20 Sept 1984Allowed
Amar Chand Sohal and another Vs Jasdev Singh
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 502
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 12 of 48
High Courts19 Sept 1984
Darshan Singh Vs The General Manager and Others
Punjab And Haryana At Chandigarh · (1985) 1 ACC 5
High Courts19 Sept 1984
Des Raj Vs Promila Kumari
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0067
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts19 Sept 1984
Gurinder Singh alias Natti Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0027
High Courts18 Sept 1984Allowed
Girdhari Lal, etc. Vs Bhag Singh and Another
Punjab And Haryana At Chandigarh · (1984) 2 RCR(Rent) 587
East Punjab Urban Rent Restriction Act, 1949 — Section 3
High Courts18 Sept 1984Allowed
Dhan Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 292 : (1985) 87 PLR 145
Criminal Procedure Code, 1973 (CrPC) — Section 482Haryana Children Act, 1974 — Section 2, 27Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts18 Sept 1984
Mukandi Lal and ors. Vs State of Haryana and ors.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0053
High Courts18 Sept 1984
Hetu Vs State of Haryana
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 345 : (1985) PLJ 211 : (1986) RRR 661
High Courts18 Sept 1984
Harijan Tanner & Shoe-Maker Co-op. Industrial Society Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 2 CurLJ 130 : (1985) ILR (P&H) 348 : (1985) PLJ 219 : (1985) RRR 462
High Courts18 Sept 1984
Shanta Tangri Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 413
High Courts18 Sept 1984Allowed
Dhan Singh and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 292 : (1985) 87 PLR 145
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts17 Sept 1984
Tej Singh and anr. Vs Gurdial Kaur and ors.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0044
High Courts14 Sept 1984
Bula Ram Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1985) ILR (P&H) 256 : (1985) PLJ 205 : (1986) RRR 659
High Courts14 Sept 1984Dismissed
Chhatar Extractions Pvt. Limited Vs The Excise and Taxation Commissioner and Another
Punjab And Haryana At Chandigarh · (1985) 82 PLR 236 : (1986) 61 STC 374
Central Sales Tax Act, 1956 — Section 8Punjab General Sales Tax Act, 1948 — Section 20
High Courts14 Sept 1984
Ishar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 93
High Courts13 Sept 1984
Taj Financing and Trading Co. Vs Inder Dev Gupta and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 55 : (1985) 2 ILR (P&H) 82
Arbitration Act, 1940 — Section 34
High Courts13 Sept 1984
Krishan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 65
High Courts13 Sept 1984
Balvinder Singh Vs Pritam Kaur
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0028
High Courts13 Sept 1984
Ravi Ghai Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0026
High Courts13 Sept 1984Allowed
Tara Chand Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0007
Prevention of Food Adulteration Act, 1954 — Section 16(I)(a)(i)