High Courts12 Sept 1984Allowed
Rajesh Garg Vs The Management of The Punjab State Tube Well Corporation Ltd. and Another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 95
Industrial Disputes Act, 1947 — Section 2
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 13 of 48
High Courts12 Sept 1984
Sukhpal Singh (HUF) Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (1985) 47 CTR 42 : (1985) 156 ITR 480 : (1985) 21 TAXMAN 249
Income Tax Act, 1961 — Section 281B
High Courts12 Sept 1984
Vinod Kumar and Another Vs Suresh Pal
Punjab And Haryana At Chandigarh · AIR 1985 P&H 361
Limitation Act, 1963 — Article 97Registration Act, 1908 — Section 30(2)
High Courts12 Sept 1984
Ranjit Singh Vs Sunder and ors.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0024
High Courts12 Sept 1984
Rajesh Garg, B.A., L.L.B., Avocate Vs The Management of The Punjab State Tubewell Corporation Ltd. and another
Punjab And Haryana At Chandigarh · (1985) 2 ILR (P&H) 95
Industrial Disputes Act, 1947 — Section 2(a)
High Courts11 Sept 1984
Mohammad Shaffi Vs Tallai Ram and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 121 : (1985) 1 ILR (P&H) 368
High Courts11 Sept 1984
Jai Bhagwan Vs State of Haryana
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0062
High Courts11 Sept 1984
Mohinder Singh Vs Satbir Singh
Punjab And Haryana At Chandigarh · (1985) 1 AICLR 48
High Courts11 Sept 1984Allowed
Surjit Kaur Vs Sh. Pritam Singh
Punjab And Haryana At Chandigarh · (1985) 1 RCR(Rent) 62
High Courts10 Sept 1984Dismissed
Tirlok Singh Vs Kailash Bharti and others
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0092
High Courts10 Sept 1984Dismissed
Tirlok Singh Vs Kailash Bharti and Others
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0083
High Courts10 Sept 1984
Savita Sharma and Another Vs J.N. Sharma and Another
Punjab And Haryana At Chandigarh · (1985) 1 ACC 235 : (1986) ACJ 497
High Courts10 Sept 1984
Sitara Lal Vs Shiv Kumar and Others
Punjab And Haryana At Chandigarh · AIR 1986 P&H 112
High Courts10 Sept 1984
Ramzan Khan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 242 : (1985) 82 PLR 127
Gram Panchayat Act — Section 100(2)
High Courts10 Sept 1984
Varinder Kumar Vs Parsini Devi and anr.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0059
High Courts10 Sept 1984
Rakhu alias Ram Rakha Vs State of Punjab
Punjab And Haryana At Chandigarh · (1986) 1 LLR 23 : (1985) PLJ 569 : (1985) RRR 501
High Courts10 Sept 1984
Tarlok Singh Chela Mahant Ishar Singh and ors. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0036
High Courts10 Sept 1984
Daya Ram Vs State of Haryana and anr.
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0023
High Courts10 Sept 1984
Sukhminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 09 P&H CK 0018
High Courts07 Sept 1984
Karnail Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1985) CriLJ 1604 : (1985) 1 RCR(Criminal) 150
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 148, 149, 306, 380, 440