COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 1984

941 judgments · page 48 of 48

High Courts01 Jan 1984Dismissed

Gurdev Singh and Others Vs Assistant Collector, Central Excise Division

Punjab And Haryana At Chandigarh · (1984) 16 ELT 42

Gold (Control) Act, 1968 — Section 63, 64, 65, 66, 66(2)