High Courts04 Jan 1984
Ajaib Singh and ors. Vs State of Punjab and ors.
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0075
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1984
941 judgments · page 47 of 48
High Courts04 Jan 1984
Natha Singh Vs Bikkar Singh
Punjab And Haryana At Chandigarh · (1984) PLJ 404 : (1986) RRR 508
High Courts04 Jan 1984
Harmanjit Trust Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 44 CTR 223 : (1984) 148 ITR 214
Income Tax Act, 1961 — Section 11(2), 139(1), 139(2)Income Tax Rules, 1962 — Rule 13, 17
High Courts03 Jan 1984Allowed
Dhan Kaur and Others Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 262
Land Acquisition Act, 1894 — Section 11, 18, 31(2)
High Courts03 Jan 1984
Jagir Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0070
High Courts03 Jan 1984
Rakha Ram Vs Shri.A.R.Darshi and others
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 448 : (1985) PLJ 57 : (1985) RRR 118
High Courts03 Jan 1984
Gahli alias Gurdial Singh Vs State or Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0035
High Courts03 Jan 1984Allowed
Didar Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 1 RCR(Criminal) 386
Punjab Excise Act, 1914 — Section 61(1)(c)
High Courts03 Jan 1984
Bachittar Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1984) 17 TAXMAN 272
Income Tax Act, 1961 — Section 256(1)
High Courts02 Jan 1984Allowed
Majit Kaur and Others Vs Gurbux Singh
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0094
High Courts02 Jan 1984Dismissed
Amrik Singh, Deceased, Represented By His Legal Representatives Manjit Kaur and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0074
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts02 Jan 1984
Roop Chand Vs Shiv Chand and another
Punjab And Haryana At Chandigarh · (1985) PLJ 41 : (1986) RRR 278
High Courts02 Jan 1984
Chand Kishore Vs Satish Kumar
Punjab And Haryana At Chandigarh · (1984) ILR (P&H) 89 : (1984) PLJ 127 : (1984) RRR 347
High Courts02 Jan 1984
Commissioner of Income Tax Vs Leatherite Industries Limited
Punjab And Haryana At Chandigarh · (1984) 40 CTR 79 : (1984) 147 ITR 655 : (1984) 17 TAXMAN 291
Income Tax Act, 1961 — Section 269C, 269L
High Courts02 Jan 1984
VARIETY HOSIERY MILLS Vs COMMISSIONER OF INCOME TAX.
Punjab And Haryana At Chandigarh · (1984) 39 CTR 313 : (1984) 17 TAXMAN 377
Income Tax Act, 1961 — Section 145
High Courts02 Jan 1984
Surinder Singh and anr. Vs State of Punjab
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0022
High Courts02 Jan 1984Allowed
Atma Ram and Others Vs Hazari Lal and Another
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0017
Punjab Security of Land Tenures Act, 1953 — Section 14A
High Courts02 Jan 1984Allowed
Puran Chand Vs Harjinder Singh and Others
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0016
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Jan 1984Allowed
Banwari Lal Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1984) 01 P&H CK 0002
Prevention of Food Adulteration Act, 1954 — Section 7
High Courts01 Jan 1984
Bakhshish Singh and Others Vs The Registrar, Co-Operative Societies and Others
Punjab And Haryana At Chandigarh · (1984) 2 ILR (P&H) 278
Constitution of India, 1950 — Article 19, 226Punjab Co-operative Societies Act, 1961 — Section 20, 20(3), 85, 85(2), 85(3)