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Punjab And Haryana At Chandigarh judgments, 1982

561 judgments · page 7 of 29

High Courts22 Oct 1982Dismissed

Gurbachan Singh Vs Magher Singh and Others

Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 162

Civil Procedure Code Amendment Act, 1976 — Section 152 , 153ACivil Procedure Code, 1908 (CPC) — Order 41 Rule 1 , Order 41 Rule 11Limitation Act, 1963 — Article 137
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High Courts20 Oct 1982

Karnail Singh and Another Vs The State of Punjab

Punjab And Haryana At Chandigarh · (1983) CriLJ 713 : (1983) 2 ILR (P&H) 151 : (1983) 1 RCR(Criminal) 38

Criminal Procedure Code, 1973 (CrPC) — Section 190, 195, 463, 471, 475Penal Code, 1860 (IPC) — Section 420, 463, 464, 467, 468
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High Courts07 Oct 1982

Tek Chand Vs Danno Devi

Punjab And Haryana At Chandigarh · AIR 1983 P&H 199

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 2, 151
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