High Courts06 Oct 1982Allowed
Mahant Ram Nath and Others Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 66
Criminal Procedure Code, 1973 (CrPC) — Section 109, 41(2), 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 8 of 29
High Courts06 Oct 1982
Gulab Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1983) PLJ 61 : (1985) RRR 279
High Courts06 Oct 1982
The Chandigarh Administration and Others Vs Surjit Kesar
Punjab And Haryana At Chandigarh · AIR 1983 P&H 142 : (1983) 2 ILR (P&H) 69
Constitution of India, 1950 — Article 226Punjab Cinemas (Regulation) Act, 1952 — Section 5Punjab Cinemas (Regulation) Rules, 1952 — Rule 3
High Courts06 Oct 1982
Hukam Chand (Retd.) and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 447 : (1983) PLJ 301 : (1985) RRR 336
High Courts06 Oct 1982
Jagraj Singh and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1985 P&H 64 : (1985) 1 ILR (P&H) 158
Constitution of India, 1950 — Article 226Punjab Municipal Act, 1911 — Section 25, 25(2), 26, 27, 27(1)Punjab Municipal Election Rules, 1952 — Rule 47
High Courts06 Oct 1982
Ram Kumar and others Vs Bahal Kaur and others
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 270
High Courts05 Oct 1982
Prithi Ram alias Prithvi Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 115
High Courts05 Oct 1982
Gram Sabha Sukhemajra and another. Vs Assistant Director Panchayats and others .
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 74 : (1982) PLJ 482 : (1984) RRR 628
High Courts05 Oct 1982Dismissed
Malik Hans Raj Vs Prem Pal Singh and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 61
East Punjab Urban Rent Restriction Act, 1949 — Section 13(4)Transfer of Property Act, 1882 — Section 52
High Courts05 Oct 1982
Rajinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 144 : (1985) RRR 287
High Courts04 Oct 1982Dismissed
Gurbachan Singh and Others Vs Amrik Singh and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 56
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), Order 26 Rule 9
High Courts04 Oct 1982
Piar Kaur Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 49
Punjab Gram Panchayat Act, 1952 — Section 9(3), 9(4)
High Courts04 Oct 1982
Biru Ram and Others Vs The State of Punjab and Another
Punjab And Haryana At Chandigarh · (1985) 1 ILR (P&H) 437
Demobilized Armed Forces Personnel (Reservation of Vacancies in the Punjab State Non Technical Services) (Amendment) Rules, 1977 — Rule 2Demobilized Armed Forces Personnel (Reservation of Vacancies in the Punjab State Non Technical Services) Rules, 1968 — Rule 2
High Courts04 Oct 1982Dismissed
Punjab State Electricity Board, Patiala Vs The Punjab Wakf Board and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0013
High Courts04 Oct 1982Dismissed
Thakar Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0011
Constitution of India, 1950 — Article 226
High Courts04 Oct 1982Dismissed
Shri Gurbachan Singh and others Vs Shri Amrik Singh and others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 56
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts04 Oct 1982
Biru Ram Pathak and others Vs The State of Punjab and another
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0002
High Courts01 Oct 1982
Gurcharan Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 1
High Courts30 Sept 1982Allowed
J.S. Kampani Vs Tarsem Singh and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 726 : (1984) 56 CompCas 209
Motor Vehicles Act, 1939 — Section 110A
High Courts30 Sept 1982
Dr. Surmukh Singh Uppal Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1983) 144 ITR 191
Income Tax Act, 1922 — Section 34, 34(1), 4(1), 4A