High Courts30 Sept 1982Dismissed
Bahadur Singh and others Vs Additional Director, Consolidation, Punjab, Chandigarh and others
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0006
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 9 of 29
High Courts29 Sept 1982Dismissed
Smt. Payar Kaur and others Vs Smt. Harbans Kaur and others
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Rent) 263
High Courts29 Sept 1982
Haryana State Small Industries and Export Corporation Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (1983) 142 ITR 293
Companies (Profits) Surtax Act, 1964 — Section 17Constitution of India, 1950 — Article 226, 227
High Courts29 Sept 1982
Dharam Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 290 : (1983) PLJ 210 : (1986) RRR 467
High Courts28 Sept 1982
Sumitra Devi Vs The State of Haryana
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 47
Haryana Civil Medical Services (Class II) Rules, 1978 — Rule 11
High Courts28 Sept 1982
Shiv Charan and Others Vs The Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 355
Civil Procedure Code, 1908 (CPC) — Section 115Punjab Security of Land Tenures Act, 1953 — Section 24Punjab Tenancy Act, 1887 — Section 39, 40, 77, 84
High Courts28 Sept 1982
Mohinder Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 253 : (1983) 2 ILR (P&H) 41
Constitution of India, 1950 — Article 14, 19, 31
High Courts28 Sept 1982
Sube Singh and others Vs Superintending Engineer and others
Punjab And Haryana At Chandigarh · (1983) PLJ 351 : (1985) RRR 340
High Courts24 Sept 1982Dismissed
Ranbir and others Vs Tulsi and another
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0049
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts24 Sept 1982
M/s. S.P. Timber Industries, Saharanpur Road Yamunanagar and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0047
Constitution of India, 1950 — Article 226, 227
High Courts24 Sept 1982
Shangari Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 296 : (1982) PLJ 470 : (1985) RRR 29 : (1984) RRR 614
High Courts23 Sept 1982
Commissioner of Income Tax Vs Ambala Electric Supply Co. Ltd.
Punjab And Haryana At Chandigarh · (1983) 33 CTR 239 : (1983) 142 ITR 872
Income Tax Act, 1961 — Section 214
High Courts23 Sept 1982
Sujan Singh Sadhana Vs Mohkam Chand Jain and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 180 : (1983) 2 ILR (P&H) 24
Land Acquisition Act, 1894 — Section 16, 31(2), 4, 6Transfer of Property Act, 1882 — Section 54
High Courts23 Sept 1982Allowed
Balbir Singh Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0001
Industrial Disputes Act, 1947 — Section 10
High Courts22 Sept 1982
Avtar Singh Vs Superintending Canal Officer
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 340 : (1983) PLJ 137 : (1985) RRR 282
High Courts22 Sept 1982
Lal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 303 : (1983) PLJ 489 : (1984) RRR 596
High Courts22 Sept 1982
Mateshwar Dayal Vs Amar Singh
Punjab And Haryana At Chandigarh · AIR 1983 P&H 197
Negotiable Instruments Act, 1881 (NI) — Section 64, 69
High Courts21 Sept 1982Dismissed
Indu Pal Kaur Vs The Union Territory of Chandigarh and Another
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 19
Constitution of India, 1950 — Article 14
High Courts21 Sept 1982Allowed
Hari Dev Kaushal Vs Gaje Singh
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0008
High Courts17 Sept 1982Dismissed
State of Punjab Vs Jai Gopal
Punjab And Haryana At Chandigarh · (1982) 09 P&H CK 0042
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i)