High Courts03 Sept 1982
State of Haryana and Others Vs Asha Ram
Punjab And Haryana At Chandigarh · AIR 1983 P&H 57
Constitution of India, 1950 — Article 226Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 92
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 11 of 29
High Courts03 Sept 1982
Bani Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 129 : (1983) PLJ 80 : (1985) RRR 396
High Courts02 Sept 1982
Sundra and Another Vs Harnam Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 25
Limitation Act, 1963 — Section 21(1)
High Courts01 Sept 1982
Indian Mercantile Insurance Company Ltd. and Another Vs Mehnga Singh and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 229
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts01 Sept 1982
Spinder Singh alias Harminder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) PLJ 426 : (1984) RRR 571
High Courts01 Sept 1982
Punjab State Vs Baldev Singh
Punjab And Haryana At Chandigarh · (1983) PLJ 496 : (1985) RRR 369
High Courts01 Sept 1982
Karnail Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 305 : (1984) RRR 139
High Courts01 Sept 1982
Balwant Singh and Others Vs Financial Commissioner (Taxation) Punjab, Chandigarh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 225
Constitution of India, 1950 — Article 14, 19(1)Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33Displaced Persons (Compensation and Rehabilitation) Rules, 1955 — Rule 34, 87
High Courts01 Sept 1982Dismissed
Lt. Col. P.N. Khanna Vs Lt. Col. C.L. Salwan
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Rent) 48
High Courts01 Sept 1982Allowed
Surjit Singh Bhatia Vs Segalla Ramulu and Others
Punjab And Haryana At Chandigarh · (1983) ACJ 603
Central Motor Vehicles Rules, 1989 — Regulation 6, 7Constitution of India, 1950 — Article 300Motor Vehicles Act, 1988 — Section 110A
High Courts31 Aug 1982
Nirmal Bhutani and Others Vs Haryana State and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 188 : (1983) 1 ILR (P&H) 508
Motor Vehicles Act, 1939 — Section 110, 2(18), 81
High Courts31 Aug 1982
Darshan Kaur Vs Malook Singh
Punjab And Haryana At Chandigarh · AIR 1983 P&H 28 : (1983) 1 ILR (P&H) 518
Hindu Marriage Act, 1955 — Section 19, 25, 26, 27
High Courts31 Aug 1982
Pal Bus Service Vs Surjit Kaur and Others
Punjab And Haryana At Chandigarh · (1984) ACJ 91
Motor Vehicles Act, 1988 — Section 130A
High Courts30 Aug 1982
Anu Chopra Vs The Director, Sports Department, Chandigarh and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 81
Constitution of India, 1950 — Article 14
High Courts30 Aug 1982Allowed
Escorts Limited Vs Industrial Tribunal and Others
Punjab And Haryana At Chandigarh · (1983) 1 ILR (P&H) 494
Industrial Disputes Act, 1947 — Section 10, 10(1), 12, 12(4), 12(5)
High Courts27 Aug 1982
Bishan Singh and Another Vs State Transport Appellate Tribunal, Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 31
Motor Vehicles Act, 1939 — Section 57(7), 63, 63(11)
High Courts27 Aug 1982
Sudarshan Kumar Chadha Vs Saroj Rani
Punjab And Haryana At Chandigarh · AIR 1983 P&H 59 : (1983) 1 ILR (P&H) 487
Hindu Marriage Act, 1955 — Section 13, 13(1), 28, 9
High Courts27 Aug 1982
Devinder Singh Vs Bakhtawar Singh
Punjab And Haryana At Chandigarh · (1983) PLJ 299 : (1986) RRR 469
High Courts27 Aug 1982
Krishan Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 311 : (1984) RRR 143
High Courts27 Aug 1982
Sumer Singh Vs Financial Commissioner, Revenue, Haryana, Chandigrah and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 282 : (1983) 1 ILR (P&H) 483
Punjab Security of Land Tenures Act, 1953 — Section 10(2), 10(3), 14Punjab Tenancy Act, 1887 — Section 77