High Courts04 Nov 1982Allowed
Harbans Singh Vs The Municipal Committee, Talwandi Bhai, Tehsil and Distt Ferozepore and another
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0006
Punjab Municipal Act, 1911 — Section 49
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 6 of 29
High Courts03 Nov 1982
Nand Lal Vs Guranditta
Punjab And Haryana At Chandigarh · (1983) PLJ 78 : (1986) RRR 459
High Courts03 Nov 1982
Phool Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 397 : (1983) PLJ 335 : (1985) RRR 485
High Courts03 Nov 1982
Sher Singh Vs Union of India
Punjab And Haryana At Chandigarh · AIR 1983 P&H 107 : (1983) 1 ILR (P&H) 242
Land Acquisition Act, 1894 — Section 18, 4
High Courts03 Nov 1982
Joginder Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 11
High Courts02 Nov 1982Dismissed
Dhanna Singh and another Vs Malkiat Singh and another
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0067
High Courts02 Nov 1982
Dhanna Singh and Another Vs Malkiat Singh and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 168
Diplomatic and Consular Officers (Oaths and Fees) Act, 1948 — Section 3(1)Specific Relief Act, 1877 — Section 12, 16, 21Specific Relief Act, 1963 — Section 10, 14
High Courts02 Nov 1982
Tikka Balbir Singh Bedi Vs State of Haryana
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 299
High Courts02 Nov 1982Dismissed
Jeewan Singh Vs Mehnga Ram
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0007
High Courts01 Nov 1982
Ajit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) AICLR 69 : (1983) PLR 75 : (1983) 1 RCR(Criminal) 366
High Courts29 Oct 1982Allowed
M/s Segat Brothers and others Vs Food Corporation of India and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0046
Arbitration Act, 1940 — Section 34
High Courts29 Oct 1982
Ludhiana Improvement Trust, Ludhiana Vs Nirmal Devi and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 193
Constitution of India, 1950 — Article 226, 227Punjab Town Improvement Act, 1922 — Section 36, 42
High Courts28 Oct 1982
Raj Kumar Vs The State of Punjab
Punjab And Haryana At Chandigarh · (1983) CriLJ 706 : (1983) 1 RCR(Criminal) 553
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 107, 306
High Courts28 Oct 1982
Mohinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 31
High Courts28 Oct 1982
Buti Shah Vs Financial Commissioner
Punjab And Haryana At Chandigarh · (1983) CurLJ 114 : (1983) PLJ 490 : (1984) RRR 599
High Courts26 Oct 1982Allowed
Ramji Lal and others Vs Hira and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0012
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
High Courts25 Oct 1982Dismissed
Hazara Singh and others Vs Balwinder Kaur and others
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0048
High Courts25 Oct 1982
Shri Charan Dass Vs The Chief Settlement Commissioner Punjab and another
Punjab And Haryana At Chandigarh · (1982) 10 P&H CK 0047
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 33
High Courts25 Oct 1982
Dhir Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 210
High Courts25 Oct 1982
Mangal and others Vs Thari Ram
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 398 : (1983) PLJ 339 : (1984) RRR 438