High Courts16 Nov 1982
Kuljit Kaur and ors. Vs Khem Singh
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 29
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 1982
561 judgments · page 5 of 29
High Courts16 Nov 1982
Charan Singh alias Channa Vs State of Punjab
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0026
High Courts16 Nov 1982
In Re AIR 1958 A.P.165.
Punjab And Haryana At Chandigarh · (1983) AICLR 15 : (1983) 1 RCR(Criminal) 289
High Courts12 Nov 1982
Jaswant Kaur and Another Vs Devinder Singh and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 210 : (1983) 2 ILR (P&H) 190
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts12 Nov 1982
Brima Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (1983) ILR (P&H) 469 : (1983) PLJ 354 : (1984) RRR 455
High Courts12 Nov 1982
Nachhattar Singh and Others Vs Gurinder Singh and Others
Punjab And Haryana At Chandigarh · (1983) CriLJ 718 : (1983) 2 ILR (P&H) 182
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146
High Courts10 Nov 1982
M/s Allahabad Law Journal Co. Ltd. Vs Punjab School Edu Board, Chandigarh
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0064
Civil Procedure Code, 1908 (CPC) — Section 35B
High Courts10 Nov 1982
Mittal Trading Agency Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · AIR 1983 P&H 236
Drugs and Cosmetics Rules, 1945 — Rule 2, 65(9)
High Courts10 Nov 1982
Kartar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 33
High Courts09 Nov 1982Dismissed
B.S. Shambu Vs T.S. Krishnaswamy
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 323, 499, 502
High Courts09 Nov 1982Dismissed
Mrs. Kamal Nainjit Kehr Vs Sqn. Leader P.S. Kehr
Punjab And Haryana At Chandigarh · (1982) 11 P&H CK 0005
Hindu Marriage Act, 1955 — Section 13
High Courts08 Nov 1982
Arjan Singh Vs Hem Raj
Punjab And Haryana At Chandigarh · (1983) PLJ 56 : (1986) RRR 458
High Courts08 Nov 1982
Lila Ram Vs Union Territory of Chandigarh
Punjab And Haryana At Chandigarh · (1983) 2 RCR(Criminal) 8
High Courts08 Nov 1982Dismissed
Marwah and Co. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (1983) 53 STC 286
Haryana General Sales Tax Act, 1973 — Section 46
High Courts08 Nov 1982Dismissed
Haryana Spun Pipe Construction Co. Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 53 STC 112
Central Sales Tax Act, 1956 — Section 9Punjab General Sales Tax Act, 1948 — Section 10
High Courts07 Nov 1982
Ajit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 572
High Courts05 Nov 1982
Buta Ram Azad and Others Vs Union of India and Another
Punjab And Haryana At Chandigarh · AIR 1983 P&H 230
Constitution of India, 1950 — Article 226, 227, 342, 343
High Courts04 Nov 1982
Surjit Singh Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (1983) 2 ILR (P&H) 179 : (1983) 1 RCR(Criminal) 624
Haryana Children Act, 1974 — Section 2, 4, 6(4), 7, 7(1)Penal Code, 1860 (IPC) — Section 148, 149, 307, 452
High Courts04 Nov 1982
State of Haryana Vs Ram Dhan son of Sadhu Ram
Punjab And Haryana At Chandigarh · (1983) 1 RCR(Criminal) 56
High Courts04 Nov 1982
Gurdial Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (1983) PLJ 485 : (1984) RRR 594