High Courts04 Feb 2021Disposed Of
Bashir Ahmad Bhat Vs United India Insurance Co. Ltd And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0018
Motor Vehicles Act, 1988 — Section 147, 147(b), 149, 166
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 141 of 611
High Courts04 Feb 2021Dismissed
Sher-I-Kashmir Institute Of Medical Sciences And Anr Vs Dr. Naseer Mir J&K And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0017
Code Of Civil Procedure, 1908 — Section 2(9), 104, Order 12 Rule 6, Order 43 Rule 1
High Courts04 Feb 2021Disposed Of
M/S Faheem Electrical Contractors And Suppliers Vs Ut Of Jammu And Kashmir
Jammu And Kashmir High Court · (2021) 02 J&K CK 0016
High Courts04 Feb 2021Dismissed
M/S Bhat Constructions Vs Ut Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0015
Code Of Civil Procedure, 1908 — Section 80
High Courts03 Feb 2021Dismissed
Shaheena Begum And Others Vs Ghulam Nabi Dar And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0113
High Courts03 Feb 2021Dismissed
Prof. Abdul Gani Bha Vs Mohammad Ashraf Qadiri
Jammu And Kashmir High Court · (2021) 02 J&K CK 0112
Code Of Criminal Procedure, 1973 — Section 195, 476
High Courts03 Feb 2021Disposed Of
National Insurance Company Limited Vs Aisha Begum And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0111
Motor Vehicles Act, 1988 — Section 81(5), 87
High Courts03 Feb 2021Dismissed
Mushtaq Ahmad Khuroo Vs Sterlite Technologies Ltd
Jammu And Kashmir High Court · (2021) 02 J&K CK 0110
Code Of Criminal Procedure, 1898 — Section 561ANegotiable Instruments Act, 1881 — Section 138, 141
High Courts03 Feb 2021Dismissed
Deepak Raj Vs Union Territory Through Director General Of Police & Anr
Jammu And Kashmir High Court · (2021) 02 J&K CK 0109
Code Of Criminal Procedure, 1973 — Section 482Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 18
High Courts03 Feb 2021Dismissed
Khaliq Lone Vs Azi & Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0108
Code Of Civil Procedure, 1908 — Section 100Limitation Act, 1963 — Section 3, 5
High Courts03 Feb 2021Dismissed
Vijay Singh Vs State And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0046
High Courts03 Feb 2021Dismissed
Navkiran Kour Vs J&K Bopee And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0045
Constitution Of India, 1950 — Article 226
High Courts03 Feb 2021Dismissed
Samar Pal Vs Union Territory Of J&K And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0044
Indian Penal Code Act 1860 — Section 307Border Security Force Act, 1968 — Section 2(d), 2(q), 2(g), 2(k), 2(o), 2(u), 2(x), 46, 80Explosive Substances Act, 1908 — Section 4, 5
High Courts03 Feb 2021Disposed Of
Javaid Ahmad Khan And Another Vs Government Of J&K And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0013
High Courts03 Feb 2021Disposed Of
Mohammad Yousuf Shah And Anr Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0012
High Courts02 Feb 2021Disposed Of
Firdous Muzaffar Sheikh Vs State Of J&K & Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0107
Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 304A, 338Motor Vehicles Act, 1988 — Section 3, 134, 181
High Courts02 Feb 2021Dismissed
Manzoor Ahmad Chechi Vs Parmeena Begum
Jammu And Kashmir High Court · (2021) 02 J&K CK 0106
Code Of Criminal Procedure, 1898 — Section 561A
High Courts02 Feb 2021Disposed Of
Firdous Muzaffar Sheikh Vs State Of J&K And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0011
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 279, 338, 304AMotor Vehicles Act, 1988 — Section 134Code Of Criminal Procedure, 1898 — Section 561A
High Courts02 Feb 2021Disposed Of
Mudasir Ahmad Dar Vs Union Territory Of Jammu And Kashmir &Anr
Jammu And Kashmir High Court · (2021) 02 J&K CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 37
High Courts01 Feb 2021Dismissed
Managing Director, J&K Srtc And Another Vs Abdul Rashid Rather And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0105
Motor Vehicles Act, 1988 — Section 168