High Courts07 Feb 1931
Kalu Vs State
Jammu And Kashmir High Court · (1931) 02 J&K CK 0001
Ranbir Penal Code, 1989 — Section 282
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 611 of 611
High Courts02 Feb 1931
Sadhu Ram Vs Wazir Chand Sham Lal
Jammu And Kashmir High Court · (1931) 02 J&K CK 0002
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 2
High Courts30 Sept 1930
State Vs Jewan
Jammu And Kashmir High Court · (1930) 09 J&K CK 0001
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 195(1)(a), 195(1)(b)
High Courts19 Feb 1930
Firm Sainu Shah Vs State
Jammu And Kashmir High Court · (1930) 02 J&K CK 0001
Stamp Regulations, 1977 — Section 63, 70, 71