High Courts08 Jan 1941
Punjab Singh and others Vs Teju and Ors.
Jammu And Kashmir High Court · (1981) SriLJ 278
Jammu and Kashmir Civil Procedure Code, 1977 — Section 11
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 609 of 609
High Courts01 Mar 1934
Kashmiri and another Vs Mst.Durgi and others
Jammu And Kashmir High Court · (1934) 03 J&K CK 0001
Evidence Act, 1872 — Section 108
High Courts16 Mar 1933
Mst Noori and Rahim Vs State
Jammu And Kashmir High Court · (1933) 03 J&K CK 0001
Ranbir Penal Code, 1989 — Section 498
High Courts11 Mar 1933
Nand Lal and Tula Ram Vs Biru, minor under the guardianship of Gaddi
Jammu And Kashmir High Court · (1933) 03 J&K CK 0002
High Courts29 Jun 1932
Mukam Masid Malikyar Vs State through Collector
Jammu And Kashmir High Court · (1932) 06 J&K CK 0001
Jammu and Kashmir Civil Procedure Code, 1977 — Section 115
High Courts22 Apr 1932
Muslims of Jammu Vs L.Khem Chand, Sub-Inspector of Gouhar Rehman Khan, Jammu Police
Jammu And Kashmir High Court · (1932) 04 J&K CK 0002
High Courts02 Apr 1932
State Vs Mardan Ali
Jammu And Kashmir High Court · (1932) 04 J&K CK 0001
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 337(4), 339(3)
High Courts10 Feb 1932
Kashmiri Mal and others Vs Sukh Dial
Jammu And Kashmir High Court · (1932) 02 J&K CK 0001
Limitation Regulation — Article 180
High Courts22 Jan 1932
Hasam Din Vs Dellu and others
Jammu And Kashmir High Court · (1932) 01 J&K CK 0001
High Courts06 Jan 1932
Firm Bhila Shah Narsingh Das Vs Firm Gian Chand Durga Das
Jammu And Kashmir High Court · (1932) 01 J&K CK 0002
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 50(2)
High Courts11 Nov 1931
Firm Shiv Ram Sat Lal Vs Narain Singh, Dial Singh
Jammu And Kashmir High Court · (1931) 11 J&K CK 0001
Jammu and Kashmir Civil Procedure Code, 1977 — Section 20(c), 44
High Courts01 May 1931
Fattu Vs Firm Kirpa Ram Beli Ram
Jammu And Kashmir High Court · (1931) 05 J&K CK 0001
High Courts07 Feb 1931
Kalu Vs State
Jammu And Kashmir High Court · (1931) 02 J&K CK 0001
Ranbir Penal Code, 1989 — Section 282
High Courts02 Feb 1931
Sadhu Ram Vs Wazir Chand Sham Lal
Jammu And Kashmir High Court · (1931) 02 J&K CK 0002
Jammu and Kashmir Civil Procedure Code, 1977 — Order 21 Rule 2
High Courts30 Sept 1930
State Vs Jewan
Jammu And Kashmir High Court · (1930) 09 J&K CK 0001
Jammu and Kashmir Criminal Procedure Code, 1989 — Section 195(1)(a), 195(1)(b)
High Courts19 Feb 1930
Firm Sainu Shah Vs State
Jammu And Kashmir High Court · (1930) 02 J&K CK 0001
Stamp Regulations, 1977 — Section 63, 70, 71