High Courts24 Jun 1954
Lassi Ganai Vs Mohd. Allavi and Others
Jammu And Kashmir High Court · (1954) 06 J&K CK 0001
Court Fees Act, 1870 — Section 7Suits Valuation Act, 1887 — Section 12, 8, 9
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,177 judgments · page 607 of 609
High Courts17 May 1954
L. Lal Chand and Another Vs Hindustan Forest Co. Ltd.
Jammu And Kashmir High Court · (1954) 05 J&K CK 0001
Limitation Act, 1908 — Article 53, 85Limitation Act, 1963 — Article 115
High Courts29 Mar 1954
Ali Shan Vs State
Jammu And Kashmir High Court · AIR 1954 J&K 42 : (1954) CriLJ 1124
Penal Code, 1860 (IPC) — Section 201
High Courts10 Feb 1954
Gurcharan Das Vs Bodh Raj
Jammu And Kashmir High Court · (1954) 02 J&K CK 0002
Jammu and Kashmir Houses and Shops Rent Control Act, 2009 — Section 11(1), 12, 12(1), 12(3), 14(4)
High Courts08 Dec 1953
Om Prakash Vs Jammu and Kashmir Bank Ltd.
Jammu And Kashmir High Court · AIR 1954 J&K 39
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 47
High Courts18 Jun 1953
Mt. Taja Vs Mst. Azizi
Jammu And Kashmir High Court · AIR 1954 J&K 31
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Jun 1953
Kharku and Others Vs Rasil Singh and Others
Jammu And Kashmir High Court · AIR 1954 J&K 33
Limitation (Amendment) Act, 1995 — Article 84Specific Relief Act, 1877 — Section 22
High Courts01 Jun 1953
Hari Singh and Another Vs L. Dina Nath Mahajan
Jammu And Kashmir High Court · (1953) 06 J&K CK 0004
Jammu and Kashmir Restitution of Mortgaged Properties Act, 1976 — Section 10, 11, 2, 4, 5
High Courts28 May 1953
Niranjan Nath Vs Kailas Kaul and Another
Jammu And Kashmir High Court · AIR 1954 J&K 6
Dekkhan Agriculturists Relief Act, 1879 — Section 2, 2(1)
High Courts24 Apr 1953
In Re: Jammu and Kashmir Industries Ltd.
Jammu And Kashmir High Court · (1953) 04 J&K CK 0001
Companies Act, 1956 — Section 138, 166, 215
High Courts25 Mar 1953
Magher Singh and others Vs Principal Secretary, Jammu and Kashmir Govt.
Jammu And Kashmir High Court · AIR 1953 J&K 25
High Courts22 Feb 1953
Ghulam Mohd.and others Vs Mohamdoo
Jammu And Kashmir High Court · AIR 1953 J&K 20
High Courts19 Dec 1952
Parsi Dass and Another Vs State
Jammu And Kashmir High Court · (1953) CriLJ 1329
Dangerous Drugs Act, 1930 — Section 20(7)Jammu and Kashmir Defence Rules — Rule 118, 68(4)
High Courts15 Dec 1952
Piara Lal Vs Hirdey Nath and others
Jammu And Kashmir High Court · AIR 1953 J&K 9
High Courts25 Sept 1952
Ganga Ram Vs L.Madan Lal Kapur
Jammu And Kashmir High Court · AIR 1953 J&K 13
High Courts10 Sept 1952
Jamal Soofl and others Vs Mohd.Sidiq and others
Jammu And Kashmir High Court · AIR 1953 J&K 47
High Courts19 Aug 1952
Raja Sahib of Poonch Vs Kirpa Ram
Jammu And Kashmir High Court · AIR 1954 J&K 23
Civil Procedure Code, 1908 (CPC) — Section 148, 152