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Jammu And Kashmir High Court judgments

12,177 judgments · page 608 of 609

High Courts10 Jan 1952

Amir Chand Vs Lok Nath

Jammu And Kashmir High Court · AIR 1952 J&K 26 : (1952) CriLJ 1230

Criminal Procedure Code, 1898 (CrPC) — Section 561ARanbir Penal Code, 1989 — Section 420
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High Courts21 Jun 1950Dismissed

Ramzan Vs Mt. Khatji

Jammu And Kashmir High Court · AIR 1951 J&K 12

Evidence Act, 1872 — Section 101, 102, 103Sri Pratap Jammu and Kashmir Laws Consolidation Act, 1977 — Section 4
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High Courts15 Jun 1950Dismissed

Ganda Mal Vs Bhulloo Ram

Jammu And Kashmir High Court · AIR 1951 J&K 5

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2Evidence Act, 1872 — Section 101, 102, 103, 114
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