High Courts01 Feb 2021Disposed Of
National Insurance Company Limited Vs Tsewang Namgyal And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0104
Motor Vehicles Act, 1988 — Section 168, 173
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 142 of 611
High Courts01 Feb 2021Dismissed
United India Insurance Company Limited Vs Tabinda Siddiqui And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0103
Motor Vehicles Act, 1988 — Section 147
High Courts01 Feb 2021Dismissed
Nayeem Ahmad Mir Vs State Of J&K And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0102
Arms Act, 1959 — Section 7, 27
High Courts01 Feb 2021Dismissed
Sunil Suri Vs Union Territory Of Jk And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0043
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2021Allowed
Mumtaz Ahmad Balgati Vs Union Territory Of J&K And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0010
Explosive Substances Act, 1908 — Section 3
High Courts01 Feb 2021Dismissed
Bajaj Allianz General Insurance Company Vs Imaad Durrani And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0009
Persons with Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 2(i)
High Courts01 Feb 2021Dismissed
National Insurance Company Limited Vs Irshad Ahmad Baba And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0008
High Courts01 Feb 2021Dismissed
National Insurance Company Limited Vs Fayaz Ahmad Bhat And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0007
Motor Vehicles Act, 1988 — Section 168
High Courts01 Feb 2021Disposed Of
Mohammad Maqbool Lone And Others Vs Farhat Farooq Lone And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0006
High Courts01 Feb 2021Dismissed
Mohammad Syed Reshi Vs Ellaquai Dehati Bank And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0005
Code Of Civil Procedure, 1908 — Section 9, Order 1 Rule 8, Order 2 Rule 2, Order 6 Rule 4, Order 7 Rule 1, Order 7 Rule 11
High Courts01 Feb 2021Disposed Of
Dr. Adil Aziz Vs Union Of India And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0004
High Courts01 Feb 2021Dismissed
National Insurance Company Limited Vs Mohammad Iqbal Bhat And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0003
High Courts01 Feb 2021Disposed Of
National Insurance Company Limited Vs Mehtaba And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0002
Motor Vehicles Act, 1988 — Section 168
High Courts29 Jan 2021Dismissed
Kanta Wazir Vs Union Of India And Another
Jammu And Kashmir High Court · (2021) 01 J&K CK 0016
Evidence Act, 1872 — Section 65, 74Jammu And Kashmir Land Grants Act, 1960 — Section 11, 12ACantonment Land Administration Rules, 1937 — Rule 10, 19
High Courts29 Jan 2021Dismissed
Radhika Sharma Vs Union Of India And Another
Jammu And Kashmir High Court · (2021) 01 J&K CK 0015
High Courts29 Jan 2021Allowed
State Of J&K And Others Vs Abdul Ahad Lone And Connected Matters
Jammu And Kashmir High Court · (2021) 01 J&K CK 0014
Jammu And Kashmir Daily Rated Workers / Work Charged Employees (Regularisation) Rules, 1994 — Rule 5, 7
High Courts29 Jan 2021Allowed
Umar Yousuf Naik Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 01 J&K CK 0013
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 302, 307, 392Jammu And Kashmir Public Safety Act, 1978 — Section 8, 8(a), 10AUnlawful Activities (Prevention) Act, 1967 — Section 16
High Courts29 Jan 2021Allowed
Hameed Ganie Vs State Of J&K And Another
Jammu And Kashmir High Court · (2021) 01 J&K CK 0012
Unlawful Activities (Prevention) Act, 1967 — Section 10, 11, 13Jammu And Kashmir Public Safety Act, 1978 — Section 10AConstitution Of India, 1950 — Article 22
High Courts29 Jan 2021Disposed Of
Dr. Shiekh Zahoor Ahmad And Anr Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 01 J&K CK 0011
High Courts29 Jan 2021Disposed Of
Bablu Sharma Vs Union Territory J&K
Jammu And Kashmir High Court · (2021) 01 J&K CK 0008
Indian Penal Code, 1860 — Section 120B, 147, 307, 323, 341, 382Arms Act, 1959 — Section 4, 25Code Of Criminal Procedure, 1973 — Section 161, 164