High Courts08 Feb 2021Disposed Of
V.K. Choudhary And Ors Vs Ut Of J&K And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0048
Jammu And Kashmir Civil Services (Classification, Control And Appeal) Rules, 1956 — Rule 25(4)
COURT ARCHIVE
Jammu And Kashmir High Court judgments
12,204 judgments · page 140 of 611
High Courts08 Feb 2021Disposed Of
Bhopinder Singh Vs Ut Of J&K
Jammu And Kashmir High Court · (2021) 02 J&K CK 0047
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 306, 498ACode Of Criminal Procedure, 1973 — Section 174
High Courts08 Feb 2021Dismissed
Sona Waza Vs J&K Special Tribunal And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0023
Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 2(9), 4, 8Limitation Act, 1963 — Section 5Jammu And Kashmir Agrarian Reforms Rules, 1977 — Rule 4
High Courts08 Feb 2021Disposed Of
Syed Ainain Qadri Vs Ugc And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0022
Constitution Of India, 1950 — Article 370
High Courts05 Feb 2021Dismissed
National Insurance Company Limited Vs Abdul Ahad Najar And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0120
Motor Vehicles Act, 1988 — Section 168
High Courts05 Feb 2021Dismissed
Mukesh Vij Vs Ajay Sharma
Jammu And Kashmir High Court · (2021) 02 J&K CK 0119
Negotiable Instruments Act, 1881 — Section 138, 139Code Of Criminal Procedure, 1898 — Section 561AEvidence Act, 1872 — Section 118(a)
High Courts05 Feb 2021Disposed Of
Mohammad Hanief Bhat Vs Ut Of Jk And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0118
High Courts05 Feb 2021Dismissed
National Insurance Company Limited Vs Abdul Rehman Lone And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0117
Motor Vehicles Act, 1988 — Section 140, 141, 149
High Courts05 Feb 2021Allowed
Nazir Ahmad Tantray Vs State Of J&K And Another
Jammu And Kashmir High Court · (2021) 02 J&K CK 0116
Jammu And Kashmir Public Safety Act, 1978 — Section 13Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 148, 149, 307, 336, 427Constitution Of India, 1950 — Article 22(5)
High Courts05 Feb 2021Dismissed
Arfat Ahmed Khan Vs Union Territory Of J&K
Jammu And Kashmir High Court · (2021) 02 J&K CK 0028
Indian Penal Code, 1860 — Section 465, 468, 471Code Of Criminal Procedure, 1973 — Section 437(3), 438, 438(2)
High Courts05 Feb 2021Allowed
Pushpa Devi Vs Union Of India And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0027
High Courts05 Feb 2021Dismissed
Bajaj Allianz Insurance Company Ltd Vs Joginder Pal And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0026
High Courts05 Feb 2021Disposed Of
Jai Enterprises Vs Union Of India And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0025
Central Goods And Services Tax Act, 2017 — Section 140
High Courts05 Feb 2021Disposed Of
Neptune Plastics Vs Union Of India And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0024
Central Goods And Services Tax Act, 2017 — Section 140
High Courts05 Feb 2021Allowed
Danish Haneef Wani Vs State Of J&K And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0021
Jammu And Kashmir Public Safety Act, 1978 — Section 13Constitution Of India, 1950 — Article 22(5)
High Courts05 Feb 2021Dismissed
Nissar Ahmad Matoo Vs Ulfat
Jammu And Kashmir High Court · (2021) 02 J&K CK 0020
Jammu And Kashmir Protection Of Women From Domestic Violence Act, 2010 — Section 2, 12, 20, 20(1)(d), 25(2)Code Of Criminal Procedure, 1973 — Section 125, 482, 488
High Courts05 Feb 2021Dismissed
Muzaffar Hussain Baba And Another Vs Ghulam Mohammad Dar And Others
Jammu And Kashmir High Court · (2021) 02 J&K CK 0019
Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 420, 467, 468, 471Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 6 Rule 17, Order 8 Rule 4, Order 8 Rule 5, Order 8 Rule 9, Order 23 Rule 1A
High Courts05 Feb 2021Dismissed
Nazir Ahmad Dar Vs State Through Police Station Nowgam
Jammu And Kashmir High Court · (2021) 02 J&K CK 0014
Jammu And Kashmir Public Safety. Act, 1978 — Section 19(1)Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 384, 506, 511Code Of Criminal Procedure, 1898 — Section 561A
High Courts04 Feb 2021Dismissed
Waheed Ahmad Para Vs Ut Of Jammu And Kashmir And Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0115
High Courts04 Feb 2021Allowed
Tanveer Ahmad Dar Vs Govt. Of J&K & Ors
Jammu And Kashmir High Court · (2021) 02 J&K CK 0114
Jammu And Kashmir Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 2, 3Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20