COURT ARCHIVE

Jammu And Kashmir High Court judgments

12,206 judgments · page 139 of 611

High Courts12 Feb 2021Allowed

Showkat Ahmad Mir Vs Union Territory Of J&K And Another

Jammu And Kashmir High Court · (2021) 02 J&K CK 0075

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 307, 332, 336, 341, 353, 427Arms Act, 1959 — Section 7, 27Unlawful Activities (Prevention) Act, 1967 — Section 10, 13, 18, 20

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High Courts12 Feb 2021Disposed Of

Atta Mohammad Malik Vs Union Territory Of J&K And Another

Jammu And Kashmir High Court · (2021) 02 J&K CK 0074

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 302, 307Arms Act, 1959 — Section 7, 27Unlawful Activities (Prevention) Act, 1967 — Section 13, 16, 18, 20, 38, 39

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High Courts12 Feb 2021Allowed

Rayees Ahmad Chack Vs Ut Of J&K And Anr

Jammu And Kashmir High Court · (2021) 02 J&K CK 0073

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 147, 148, 149, 307, 336, 427

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High Courts12 Feb 2021Dismissed

Manzoor Ahmed Khawaja Vs State Of J&K And Another

Jammu And Kashmir High Court · (2021) 02 J&K CK 0072

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 22

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High Courts12 Feb 2021Disposed Of

Harmik Pal Singh And Anr Vs Ut Of J&K And Ors

Jammu And Kashmir High Court · (2021) 02 J&K CK 0056

Indian Penal Code Act 1860 — Section 427, 452, 504, 506

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High Courts11 Feb 2021Allowed

National Insurance Company Limited Vs Jamal Master And Others

Jammu And Kashmir High Court · (2021) 02 J&K CK 0071

Motor Vehicles Act, 1988 — Section 146, 147, 166

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High Courts11 Feb 2021Dismissed

Ghulam Mohammad Reshi Vs J&K Special Tribunal And Ors

Jammu And Kashmir High Court · (2021) 02 J&K CK 0070

Jammu And Kashmir Agrarian Reforms Act, 1976 — Section 4, 8Limitation Act, 1963 — Section 5

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High Courts11 Feb 2021Dismissed

Showkat Ahmad Wani And Others Vs State Of J&K

Jammu And Kashmir High Court · (2021) 02 J&K CK 0069

Code Of Criminal Procedure, 1973 — Section 482

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High Courts11 Feb 2021Disposed Of

Bilal Ahmad Deva Vs Commissioner/Secretary Revenue Department J&K And Ors

Jammu And Kashmir High Court · (2021) 02 J&K CK 0068

Jammu And Kashmir Lambardari Rules, 1980 — Rule 3

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High Courts11 Feb 2021Allowed

Nisar Ahmad Khanday Vs Ut Of J&K And Ors

Jammu And Kashmir High Court · (2021) 02 J&K CK 0067

Code Of Criminal Procedure, 1973 — Section 107

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High Courts11 Feb 2021Dismissed

Hilal Ahmad Lone Vs Gulshana Begum

Jammu And Kashmir High Court · (2021) 02 J&K CK 0066

Code Of Criminal Procedure, 1973 — Section 125, 482, 488

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High Courts10 Feb 2021Dismissed

Samir Ahmad Shah Vs Abdul Rashid Wani & Others

Jammu And Kashmir High Court · (2021) 02 J&K CK 0123

Constitution Of India, 1950 — Article 227

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High Courts10 Feb 2021Allowed

Javaid Ahmad Sofi Vs State Of J&K & Anr

Jammu And Kashmir High Court · (2021) 02 J&K CK 0122

Code Of Criminal Procedure, 1973 — Section 161

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High Courts10 Feb 2021Dismissed

Tariq Ahmad Lilee Vs Abdul Rashid Wani & Others

Jammu And Kashmir High Court · (2021) 02 J&K CK 0121

Constitution Of India, 1950 — Article 227

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High Courts10 Feb 2021Disposed Of

J&K Service Selection Board And Anr Vs Pawan Kumar And Others

Jammu And Kashmir High Court · (2021) 02 J&K CK 0101

Jammu And Kashmir Civil Services (Special Provisions) Act, 2010 — Section 2(f)

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High Courts10 Feb 2021Dismissed

Manu Kapoor Vs Union Territory Of Jk And Ors

Jammu And Kashmir High Court · (2021) 02 J&K CK 0055

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High Courts10 Feb 2021Disposed Of

Falak Sher Salaria Vs State Of J&K

Jammu And Kashmir High Court · (2021) 02 J&K CK 0054

Code Of Criminal Procedure, 1973 — Section 100, 435Code Of Criminal Procedure, 1898 — Section 561AJammu And Kashmir State Ranbir Penal Code, 1989 — Section 366, 376

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High Courts10 Feb 2021Disposed Of

Balwan Singh Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2021) 02 J&K CK 0053

Jammu And Kashmir Prevention Of Corruption Act, 2006 — Section 5(2)

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High Courts10 Feb 2021Dismissed

Virender Singh Vs Union Territory Of J&K

Jammu And Kashmir High Court · (2021) 02 J&K CK 0052

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 37, 42, 50

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High Courts09 Feb 2021Dismissed

Mobina Aziz Vs State Of J&K And Ors

Jammu And Kashmir High Court · (2021) 02 J&K CK 0051

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