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Jammu And Kashmir High Court judgments

12,204 judgments · page 143 of 611

High Courts29 Jan 2021Allowed

Sonia Devi And Another Vs State Of J&K And Another

Jammu And Kashmir High Court · (2021) 01 J&K CK 0004

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 361, 363, 375, 376Code Of Criminal Procedure, 1973 — Section 164, 164ACode Of Criminal Procedure, 1898 — Section 561A
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High Courts28 Jan 2021Dismissed

P.B.Kohli Vs Keshav Verma And Another

Jammu And Kashmir High Court · (2021) 01 J&K CK 0006

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 34, 120B, 302, 306, 498ACode Of Criminal Procedure, 1898 — Section 417, 435, 439Code Of Criminal Procedure, 1973 — Section 161, 164, 174, 175, 378
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High Courts27 Jan 2021Allowed

All J&K Workers Union Srtc Vs State Of J&K & Ors

Jammu And Kashmir High Court · (2021) 01 J&K CK 0010

Road Transport Corporations Act, 1950 — Section 3, 5, 5(1), 5(2), 5(3), 14, 19, 34, 34(2), 44, 45Jammu And Kashmir Road Transport Corporation Employees Service Regulations, 1979 — Section 2, 2(a), 6, 31Constitution Of India, 1950 — Article 366(17)
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High Courts27 Jan 2021Allowed

Saqib Ali Shah And Others Vs State Of J&K And Another

Jammu And Kashmir High Court · (2021) 01 J&K CK 0005

Jammu And Kashmir State Ranbir Penal Code, 1989 — Section 120B, 420, 465, 467, 468, 471Indian Succession Act, 1925 — Section 273Probate And Administration Act, 1977 — Section 50, 59
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High Courts27 Jan 2021Allowed

Rahul Raina Vs Union Territory J&K

Jammu And Kashmir High Court · (2021) 01 J&K CK 0003

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 437, 437(1), 439, 439(1)
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